High Courts29 Sept 2004Dismissed
Sudarshan Kumar Vs Smt. Narbada Devi and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 849 : (2005) 3 RCR(Civil) 713
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,718 of 4,620
High Courts29 Sept 2004Allowed
Bachan Singh (Dead) through LRs. Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 64
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14(1), Order 6 Rule 2Punjab Pre-emption Act, 1913 — Section 15, 15(1), 15(2)
High Courts29 Sept 2004Dismissed
Union of India (UOI) Vs Telu Ram Ram Chander
Punjab And Haryana At Chandigarh · (2004) 138 PLR 812
High Courts29 Sept 2004Dismissed
Gian Chand Vs Prem Chadha and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 612 : (2005) 1 RCR(Rent) 467
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5), 2
High Courts29 Sept 2004Allowed
Jagat Singh (Deceased) Vs Babu Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 789 : (2005) 139 PLR 543 : (2005) 2 RCR(Civil) 268
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Sept 2004Dismissed
Sanjay and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) CriLJ 287 : (2005) 1 RCR(Criminal) 15
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397(2)
High Courts28 Sept 2004Dismissed
Gurdip Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 791 : (2005) 1 RCR(Civil) 369
High Courts28 Sept 2004Allowed
Melo Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 333 : (2004) 4 RCR(Criminal) 899
High Courts27 Sept 2004Dismissed
Hoshiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 703 : (2005) 1 RCR(Criminal) 22
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Hindu Marriage Act, 1955 — Section 9
High Courts27 Sept 2004Dismissed
Anita Bhatia Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 894
High Courts27 Sept 2004Allowed
Gulab Singh Vs The Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 284 : (2005) 139 PLR 440
Maharshi Dayanand University Act, 1975 — Section 9(14)
High Courts25 Sept 2004Allowed
Kasturi Lal (Deceased) through L.Rs. Vs Sadhu Ram and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 216
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Sept 2004
Tara Singh Vs Jeoni Kaur
Punjab And Haryana At Chandigarh · (2005) 1 CurLJ 57 : (2005) 2 HLR 374 : (2005) 3 LJR 102 : (2005) 2 Marr.LJ 406 : (2005) 3 RCR(Civil) 181
High Courts25 Sept 2004Allowed
Commissioner of Income Tax Vs Upper India Steel Mfg. and Engg. Co. Ltd.
Punjab And Haryana At Chandigarh · (2004) 192 CTR 385
Income Tax Act, 1961 — Section 115JA, 119(2), 143(1), 207, 208
High Courts25 Sept 2004Dismissed
Jagatpreet Kaur and Others Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 314 : (2004) 138 PLR 896
Constitution of India, 1950 — Article 14, 226, 227
High Courts24 Sept 2004
Shanti Devi Vs Nand Kishore and others
Punjab And Haryana At Chandigarh · (2004) 09 P&H CK 0062
High Courts24 Sept 2004Dismissed
Ram Rattan Vs Shri Jagdish Sharan Jindal and Another
Punjab And Haryana At Chandigarh · (2005) 1 ACC 848 : (2006) ACJ 860 : (2005) 1 CivCC 799 : (2005) 107 FLR 333 : (2005) 139 PLR 313 : (2005) 2 RCR(Civil) 22
Motor Vehicles Act, 1939 — Section 110AA
High Courts23 Sept 2004Allowed
Raj Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 104 FLR 621 : (2004) 138 PLR 891
Constitution of India, 1950 — Article 226, 227
High Courts23 Sept 2004
Balwinder Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 346
Passports Act, 1967 — Section 6(2)
High Courts23 Sept 2004Dismissed
Gill Transport Service Regd. Vs State Transport Appellate Tribunal
Punjab And Haryana At Chandigarh · AIR 2005 P&H 179 : (2005) 139 PLR 297 : (2005) 1 RCR(Civil) 40
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 80