COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,716 of 4,620

High Courts11 Oct 2004Allowed

Gurbachan Singh Bachi Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 584 : (2005) 3 SLJ 221

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(3), 10(4), 10(5), 12(4)Constitution of India, 1950 — Article 102, 311(2), 314Electricity (Supply) Act, 1948 — Section 10(1)

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High Courts08 Oct 2004

Padam Singh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 95 : (2005) 1 RCR(Criminal) 693

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High Courts08 Oct 2004Dismissed

New India Assurance Company Ltd. Vs Shyamo Chauhan and Others

Punjab And Haryana At Chandigarh · (2005) 1 ACC 856 : (2006) ACJ 923 : (2005) 1 CivCC 618 : (2005) 139 PLR 299 : (2005) 1 RCR(Civil) 117

Motor Vehicles Act, 1988 — Section 163A

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High Courts08 Oct 2004Dismissed

Krishan Chand (Died) through LRs and Another Vs Suraj Bhan and Others

Punjab And Haryana At Chandigarh · (2005) 139 PLR 536 : (2005) 1 RCR(Rent) 117

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)

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High Courts08 Oct 2004

Sanjeev Kumar Vs Central Bureau of Investigation through its Director

Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 856

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High Courts08 Oct 2004

Haryana State Vs Sukhjit Singh (Deceased) and Others

Punjab And Haryana At Chandigarh · (2005) 140 PLR 25

Evidence Act, 1872 — Section 13 , 32(5)Hindu Minority and Guardianship Act, 1956 — Section 8(2) , 8(3)Limitation Act, 1963 — Article 60

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High Courts08 Oct 2004Dismissed

Mahinder Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 319 : (2005) 1 RCR(Criminal) 188

Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7

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High Courts08 Oct 2004

Commissioner of Income Tax Vs P.K. Bhardwaj

Punjab And Haryana At Chandigarh · (2006) 201 CTR 223 : (2005) 279 ITR 326

Income Tax Act, 1961 — Section 116, 143(1), 154, 154(7), 155

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High Courts08 Oct 2004

Special Steel Components Corporation Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2005) 144 TAXMAN 341

Income Tax Act, 1961 — Section 256

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High Courts07 Oct 2004

Commissioner of Income Tax Vs Shivalik Poultries

Punjab And Haryana At Chandigarh · (2006) 201 CTR 218 : (2005) 274 ITR 529

Finance Act, 1971 — Section 41Income Tax Act, 1961 — Section 256(1), 32, 32(1), 32A, 32AB

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High Courts07 Oct 2004

Commissioner of Income Tax Vs K.G. Madan

Punjab And Haryana At Chandigarh · (2005) 193 CTR 550 : (2005) 275 ITR 294

Income Tax Act, 1961 — Section 147, 148, 148(2)

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High Courts07 Oct 2004

Commissioner of Income Tax Vs Suraj Theatre

Punjab And Haryana At Chandigarh · (2005) 144 TAXMAN 431

Income Tax Act, 1961 — Section 256, 32A, 33

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High Courts06 Oct 2004

Zile Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 382 : (2005) 1 RCR(Criminal) 166

Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts06 Oct 2004Dismissed

Manjit Singh Lassi Vs Col. Gurcharan Singh and Others

Punjab And Haryana At Chandigarh · (2005) 140 PLR 351 : (2005) 2 RCR(Civil) 47

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1

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High Courts06 Oct 2004Dismissed

Baij Nath Asharfi Lal Vs Punjab State

Punjab And Haryana At Chandigarh · (2005) 139 PLR 490 : (2005) 1 RCR(Civil) 394

Civil Procedure Code, 1908 (CPC) — Section 115, 9

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High Courts06 Oct 2004

Partap Steel Rolling Mills (1935) Limited Vs Municipal Corporation of Amritsar and Another

Punjab And Haryana At Chandigarh · AIR 2005 P&H 164 : (2005) 139 PLR 578 : (2004) 4 RCR(Civil) 797

Constitution of India, 1950 — Article 226, 227Punjab Municipal Corporation Act, 1976 — Section 149, 93

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High Courts06 Oct 2004Allowed

Harbhajan Singh Vs Mohan Lal

Punjab And Haryana At Chandigarh · (2005) 139 PLR 658 : (2005) 1 RCR(Civil) 82

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 12, 5

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High Courts06 Oct 2004Allowed

Bhupinder Kumar Vs Smt. Versha Rani

Punjab And Haryana At Chandigarh · (2005) 140 PLR 199

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 10, 107, 151Criminal Procedure Code, 1973 (CrPC) — Section 107 , 151Hindu Marriage Act, 1955 — Section 13, 9

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High Courts06 Oct 2004Dismissed

Girdhari Lal and Others Vs Gian Chand and Others

Punjab And Haryana At Chandigarh · (2005) 1 CivCC 656 : (2005) 139 PLR 555

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High Courts06 Oct 2004Allowed

Shri Gurparshad Khanna Vs The Municipal Corporation

Punjab And Haryana At Chandigarh · (2005) 139 PLR 300 : (2005) 1 RCR(Civil) 398

Punjab Municipal Corporation Act, 1976 — Section 103

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