High Courts06 Oct 2004Allowed
Prem Chand Vs Director, State Transport and Others
Punjab And Haryana At Chandigarh · (2005) 3 SLJ 502
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,717 of 4,620
High Courts06 Oct 2004Dismissed
Vishwa Nath (Dead) through LRs. Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (2005) 3 SLJ 316
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2A
High Courts06 Oct 2004Dismissed
Jain Upsara Trust Management Society Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 71 : (2005) 2 RCR(Civil) 800
Constitution of India, 1950 — Article 226, 227Punjab Land Reforms Act, 1972 — Section 4, 5(1)Punjab Security of Land Tenures Act, 1953 — Section 24, 28
High Courts06 Oct 2004
Vinod Paper Mills Limited Vs The Municipal Committee and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 575 : (2005) 1 RCR(Civil) 403
Punjab Municipal Act, 1911 — Section 3(1)
High Courts05 Oct 2004
Vijay Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 98
Industrial Disputes Act, 1947 — Section 2, 25(F)Land Revenue Act, 1887 — Section 17(B)
High Courts05 Oct 2004Dismissed
Jagmail Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 119 : (2005) 1 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 197(1), 362Penal Code, 1860 (IPC) — Section 120B, 418, 420, 465, 466
High Courts05 Oct 2004
Bharat Carbon Ribbon Manufacturing Co. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 146 STC 606
High Courts05 Oct 2004Dismissed
Jagmail Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 83
Criminal Procedure Code, 1973 (CrPC) — Section 197(1), 362Penal Code, 1860 (IPC) — Section 120B, 418, 420, 465, 466
High Courts04 Oct 2004Allowed
Pinki Dhawan Vs Satish Sharma
Punjab And Haryana At Chandigarh · (2005) 140 PLR 333 : (2005) 1 RCR(Criminal) 271
Penal Code, 1860 (IPC) — Section 34, 427, 448, 504, 506
High Courts04 Oct 2004Dismissed
Kanshi Ram Vs The Punjab State Tubewell Corp. and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 810 : (2005) 1 RCR(Civil) 182
Northern India Canal and Drainage Rules, 1873 — Rule 79, 79C, 79D
High Courts04 Oct 2004
Surinder Mohan and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 CLR 176 : (2005) 1 RCR(Criminal) 326
High Courts01 Oct 2004Dismissed
National Insurance Company Vs Chand Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 3 ACC 62 : (2006) ACJ 2183 : (2005) 2 CivCC 331 : (2005) 140 PLR 39 : (2005) 1 RCR(Civil) 49
Motor Vehicles Act, 1988 — Section 149(2), 149(7), 163A, 165, 166Limitation Act, 1963 — Section 5
High Courts01 Oct 2004
Yudhbir Singh Lamba and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 277 : (2005) 2 RCR(Civil) 50
Land Acquisition Act, 1898 — Section 16, 17, 23, 28
High Courts01 Oct 2004Dismissed
Amartax Industries Ltd. Vs Amar Gawri and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 763
Companies Act, 1956 — Section 397, 398, 634A
High Courts01 Oct 2004Dismissed
National Insurance Co. Ltd. Vs Chandu Lal and Others
Punjab And Haryana At Chandigarh · (2005) ACJ 1885 : (2005) 139 PLR 29
Motor Vehicles Act, 1988 — Section 149
High Courts01 Oct 2004Dismissed
Aditya and Company Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2005) 195 CTR 258 : (2005) 279 ITR 47 : (2005) 139 PLR 583
Income Tax Act, 1961 — Section 148
High Courts30 Sept 2004Dismissed
Paramjit Singh Vs Balraj Singh and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 851 : (2005) 4 RCR(Civil) 186
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts30 Sept 2004Allowed
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 C.C.Cases 192 : (2005) 2 CLR 400 : (2004) 4 RCR(Criminal) 516
Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Sept 2004Dismissed
Sandeep Kumar Vs Oriental Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (2004) 138 PLR 893
High Courts30 Sept 2004
Bhagat Dharam Chand Prem Sagar Charitable Trust Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2006) 203 CTR 318 : (2005) 274 ITR 443 : (2005) 146 TAXMAN 600
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148, 80G