High Courts31 Aug 2004
Commissioner of Income Tax Vs Chaudhary Cotton Ginning and Pressing Factory
Punjab And Haryana At Chandigarh · (2005) 193 CTR 685 : (2004) 271 ITR 17
Income Tax Act, 1961 — Section 32, 32(2), 41(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,724 of 4,620
High Courts31 Aug 2004Allowed
Mehar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 614 : (2004) 4 RCR(Criminal) 364
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182
High Courts31 Aug 2004
State of Haryana Vs Joginder Kumari
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 569
High Courts31 Aug 2004
Baghail Singh and others Vs Amrik Singh and another
Punjab And Haryana At Chandigarh · (2005) 1 LJR 762 : (2004) 4 RCR(Civil) 221
High Courts30 Aug 2004
Joginder Kaur and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 2 LJR 820 : (2005) 1 RCR(Civil) 109
High Courts30 Aug 2004
Commissioner of Wealth Tax Vs Bal Krishan Shoor
Punjab And Haryana At Chandigarh · (2005) 277 ITR 248
Wealth Tax Act, 1957 — Section 18(1)
High Courts30 Aug 2004Allowed
Ved Parkash Vs Rattan Lal Aggarwal
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 103 : (2004) 138 PLR 768 : (2005) 1 RCR(Civil) 366
Evidence Act, 1872 — Section 65
High Courts30 Aug 2004Dismissed
Commissioner of Income Tax Vs Manager, State Bank of Patiala
Punjab And Haryana At Chandigarh · (2004) 191 CTR 256 : (2005) 277 ITR 315
Income Tax Act, 1961 — Section 194A, 272A(2)
High Courts30 Aug 2004
Arun Kapoor Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 333 : (2004) 3 CCC 229 : (2004) 4 RCR(Criminal) 594
High Courts30 Aug 2004Allowed
Shiv Kumar Nagpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 4682 : (2004) 4 RCR(Criminal) 189
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts30 Aug 2004Dismissed
Bali Singh Verma Vs Haryana State Seed Certification Agency and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 412
Haryana State Seed Certification Agency Service Rules, 1979 — Rule 9(1)
High Courts27 Aug 2004Dismissed
Naresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 2 LLJ 85 : (2004) 138 PLR 713
Constitution of India, 1950 — Article 226
High Courts27 Aug 2004Allowed
The Hoshiarpur Central Cooperative Bank Limited Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2005) 104 FLR 574 : (2005) 1 LLJ 800 : (2004) 138 PLR 878
Industrial Disputes Act, 1947 — Section 25F
High Courts27 Aug 2004Dismissed
The New Picture Company Pvt. Ltd. and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 12 : (2004) 4 RCR(Civil) 523
Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 100A, 75(1), 75(2), 75(3), 99
High Courts27 Aug 2004Dismissed
Subhash Chopra and Another Vs Continental Devices (India) Ltd. and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 626 : (2004) 2 RCR(Rent) 554
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 36, 37, 37(2), 38, 38(1)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(2), 15(3), 15(4), 15(6)
High Courts26 Aug 2004Dismissed
Nadaan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 123 : (2005) 1 RCR(Civil) 347 : (2005) 1 RCR(Criminal) 495
Penal Code, 1860 (IPC) — Section 34, 406
High Courts26 Aug 2004
Commissioner of Income Tax Vs Khemka Container (P) Ltd.
Punjab And Haryana At Chandigarh · (2005) 193 CTR 427 : (2005) 275 ITR 559
Income Tax Act, 1961 — Section 80I
High Courts26 Aug 2004
Naresh Kumar Vs Sukhda Gas Service and others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 320 : (2005) 4 RCR(Civil) 373
High Courts26 Aug 2004Dismissed
Lakhwinder Kaur Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 819
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 97
High Courts26 Aug 2004
Guru Proteins Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 192 CTR 42 : (2005) 278 ITR 636 : (2004) 141 TAXMAN 415
Income Tax Act, 1961 — Section 4, 69