High Courts24 Aug 2004Allowed
Commissioner of Wealth-tax Vs Maharaja Amarinder Singh
Punjab And Haryana At Chandigarh · (2005) 197 CTR 204 : (2005) 275 ITR 356
Income Tax Act, 1961 — Section 271(1)Wealth Tax Act, 1957 — Section 14(1), 18(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,726 of 4,620
High Courts23 Aug 2004
Haryana Conductors Pvt. Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 147 STC 48
Central Sales Tax Act, 1956 — Section 9, 9(2)Haryana General Sales Tax Act, 1973 — Section 3(1), 34(1), 40, 42(1), 5(2)Income Tax Act, 1961 — Section 147(1)
High Courts23 Aug 2004Allowed
Jagdeep Singh alias Bioky and etc. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 4704 : (2004) 4 RCR(Criminal) 493
Penal Code, 1860 (IPC) — Section 300
High Courts23 Aug 2004Dismissed
Commissioner of Income Tax Vs G.H.I. Polymers
Punjab And Haryana At Chandigarh · (2004) 192 CTR 477 : (2005) 142 TAXMAN 476
Income Tax Act, 1961 — Section 145(2)
High Courts23 Aug 2004Dismissed
Commissioner of Income Tax Vs Deep Tools (P) Ltd.
Punjab And Haryana At Chandigarh · (2004) 191 CTR 257 : (2005) 274 ITR 603
Income Tax Act, 1961 — Section 271(1), 80HHC, 80HHC(4)
High Courts23 Aug 2004Dismissed
Guru Dashmesh Rice Mills and Another Vs Punjab State Civil Supplies Corp. Ltd. and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 137 : (2004) 4 RCR(Civil) 537
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 227
High Courts23 Aug 2004Dismissed
Sunder Dass Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2005) 2 LLJ 128 : (2005) 1 SLJ 176
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts23 Aug 2004
Sultan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 160 : (2005) 2 CLR 195 : (2004) 4 RCR(Criminal) 328
High Courts23 Aug 2004
Naresh Kumar and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 1 ICC 453 : (2005) 1 LJR 342 : (2004) 4 RCR(Civil) 217
High Courts23 Aug 2004Dismissed
Commissioner of Income Tax Vs Smt. Anju Mehra
Punjab And Haryana At Chandigarh · (2004) 191 CTR 162 : (2004) 271 ITR 66
Income Tax Act, 1961 — Section 143(1), 64(1A)
High Courts23 Aug 2004Dismissed
Philadelphia Mission Hospital Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2005) 1 SLJ 186
Industrial Disputes Act, 1947 — Section 10, 2(J), 33
High Courts21 Aug 2004Allowed
Sunita Rani Vs Parvinder Kumar
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 1 : (2004) 4 RCR(Civil) 285
Hindu Marriage Act, 1955 — Section 12Penal Code, 1860 (IPC) — Section 406, 498
High Courts21 Aug 2004
Gurnam Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 476
High Courts21 Aug 2004
Arjun Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 253 : (2004) 4 RCR(Criminal) 506
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2
High Courts21 Aug 2004Allowed
Ranbir alias Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 521 : (2004) 4 RCR(Criminal) 445
Penal Code, 1860 (IPC) — Section 376
High Courts20 Aug 2004
Mam Chand and others Vs Gram Panchayat Kheri Matarwa and others
Punjab And Haryana At Chandigarh · (2005) 2 LJR 832 : (2004) 4 RCR(Civil) 486
High Courts20 Aug 2004Allowed
Chand Vs Special Secretary to Government of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 881 : (2004) 4 RCR(Civil) 481
Punjab Panchayati Raj Act, 1994 — Section 20(3)
High Courts19 Aug 2004
State of Punjab Vs Hans Raj and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 584 : (2004) 4 RCR(Civil) 282
High Courts19 Aug 2004Allowed
M/s United Pesticides Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 573 : (2005) 1 RCR(Criminal) 23
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24, 24(3), 24(4), 29, 3(k)(i)
High Courts19 Aug 2004Dismissed
Kailash Bai @ Kailash Rani Vs Additional Civil Judge, Senior Division and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 432 : (2005) 139 PLR 22 : (2004) 4 RCR(Civil) 530
Haryana Panchayati Raj Election Rules, 1994 — Rule 41, 65, 65(1)