High Courts17 Aug 2004
Gram Panchayat of Falel Majra, Ambala through its Sarpanch Vs Society for Creation of Heaven on Earth, Africa Avenue, New Delhi and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 713 : (2004) 4 RCR(Civil) 279
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,728 of 4,620
High Courts17 Aug 2004Dismissed
R.S. Raperia Vs Central Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 37
Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 2004
Shobha Rani Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2005) 1 ACC 709 : (2006) ACJ 1056 : (2005) 1 CivCC 802 : (2005) 139 PLR 340 : (2004) 4 RCR(Civil) 666
Motor Vehicles Act, 1988 — Section 166
High Courts17 Aug 2004
Ravinderpal Singh Vs Ranjit Kaur
Punjab And Haryana At Chandigarh · (2005) 1 HLR 366 : (2005) 2 LJR 788 : (2005) 1 RCR(Civil) 115
High Courts16 Aug 2004
Bir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 296 : (2005) 1 RCR(Criminal) 625
Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 12, 7
High Courts16 Aug 2004Dismissed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 1 SLJ 170
Industrial Disputes Act, 1947 — Section 25B, 25F, 25G
High Courts16 Aug 2004Dismissed
Life Insurance Corporation of India Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 111 : (2004) 4 RCR(Civil) 518
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 108Limitation Act, 1963 — Article 44
High Courts13 Aug 2004Allowed
Balwinder Singh Vs Haryana Roadways
Punjab And Haryana At Chandigarh · (2006) ACJ 802 : (2004) 4 RCR(Civil) 209
High Courts13 Aug 2004Dismissed
United India Insurance Company Ltd. Vs Lt. Col. Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 ACC 829 : (2005) 139 PLR 298
Motor Vehicles Act, 1988 — Section 173
High Courts12 Aug 2004
Sakooran Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 287
High Courts12 Aug 2004Allowed
Yash Pal Handa Vs Smt. Saroj Handa
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 83 : (2005) 141 PLR 763 : (2005) 4 RCR(Civil) 806
Hindu Marriage Act, 1955 — Section 13B, 24
High Courts12 Aug 2004Allowed
Puja Saxena Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 886
High Courts12 Aug 2004
S. Alwinder Singh Pakhoke Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 473 : (2004) 138 PLR 651 : (2004) 4 RCR(Civil) 199
Constitution of India, 1950 — Article 226, 324Sikh Gurdwaras Act, 1925 — Section 45(1), 47ASikh Gurdwaras Election Enquiries Rules, 1925 — Rule 3, 58
High Courts12 Aug 2004Dismissed
S. Nihal Singh Motors and Others Vs Shama Malhotra etc.
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 681 : (2004) 2 ILR (P&H) 459 : (2004) 138 PLR 389 : (2005) 1 RCR(Criminal) 40 : (2004) 2 RCR(Rent) 461
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts12 Aug 2004
Jagtar Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 3 CCC 195
High Courts12 Aug 2004
Harbans Lal Vs Manohar Lal and others
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 247 : (2004) 4 RCR(Criminal) 430
High Courts12 Aug 2004Allowed
H.M.T. Ltd., Tractors Division Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 274 ITR 544
Income Tax Act, 1961 — Section 203, 260A, 272A(2)Income Tax Rules, 1962 — Rule 31
High Courts12 Aug 2004
HMT Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 191 CTR 62
Income Tax Act, 1961 — Section 203, 260A, 272A
High Courts11 Aug 2004Allowed
Narotam Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 468 : (2004) 4 RCR(Criminal) 672
High Courts11 Aug 2004Allowed
Mahant Pritam Singh Chela of Mahant Basant Singh Vs Gurdwara Sahib Patashahi Naumi and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 566 : (2005) 2 RCR(Civil) 265
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 12, 9Sikh Gurdwaras Act, 1925 — Section 12(11) , 25A