High Courts12 May 2004Dismissed

Shiv Kumar Vs Baby Sonam

Punjab And Haryana At Chandigarh · (2005) 1 DMC 706 : (2004) 3 RCR(Criminal) 483

Criminal Procedure Code, 1973 (CrPC) — Section 125, 164Evidence Act, 1872 — Section 112
High Courts12 May 2004Dismissed

Jagdish Singh Vs Mohan Lal

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 134 : (2004) 138 PLR 78 : (2004) 2 RCR(Rent) 114

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)