High Courts05 May 2004Allowed
Shri Davinder Singh and Others Vs Administrator, Urban Estate and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 822
Haryana Urban Development Authority Act, 1977 — Section 42
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,747 of 4,620
High Courts05 May 2004Dismissed
Shavinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 138 PLR 724 : (2004) 3 RCR(Civil) 720
Land Acquisition Act, 1894 — Section 18
High Courts05 May 2004
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 513
High Courts05 May 2004Dismissed
Kartar Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (2005) 3 BC 191
High Courts05 May 2004Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 14 CriminalCC 900 : (2005) 4 RCR(Criminal) 310
Prevention of Corruption Act, 1988 — Section 27
High Courts05 May 2004
Union of India and another Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2005) 1 LJR 316 : (2004) 4 RCR(Civil) 5
High Courts04 May 2004Allowed
Ram Parkash Gupta and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 582 : (2004) 3 RCR(Criminal) 406
Penal Code, 1860 (IPC) — Section 34, 406
High Courts04 May 2004Allowed
Emkay Industries Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 139 STC 57
Punjab General Sales Tax Act, 1948 — Section 11
High Courts04 May 2004Dismissed
Punjab Urban Planning and Development Authority (PUDA) and Another Vs Jit Singh and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 370 : (2004) 138 PLR 346 : (2004) 3 RCR(Civil) 513
Constitution of India, 1950 — Article 14, 226
High Courts04 May 2004Dismissed
Banarsi Dass Vs Gian Chand
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 292 : (2005) 139 PLR 127 : (2004) 4 RCR(Civil) 549 : (2004) 2 RCR(Rent) 481
Transfer of Property Act, 1882 — Section 107
High Courts04 May 2004
Mansa Ram and another Vs Raj Pal
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 510
High Courts04 May 2004Allowed
State of Punjab and Another Vs Ex-Constable Jagraj Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 514
Punjab Police Rules, 1934 — Rule 12.21
High Courts03 May 2004
Punjab and Chandigarh College Teachers Union and Others Vs Election Commission of India and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 22 : (2004) 3 RCR(Civil) 1
Constitution of India, 1950 — Article 14, 324(6)Representation of the People Act, 1951 — Section 159(2)
High Courts03 May 2004Allowed
Hari Ram Vs Managing Director, P.R.T. Corporation and Another
Punjab And Haryana At Chandigarh · (2004) 3 LLJ 1037 : (2004) 137 PLR 452 : (2004) 3 RCR(Civil) 328
High Courts03 May 2004Dismissed
Balkar Singh Vs Narinder Singh
Punjab And Haryana At Chandigarh · (2005) 1 CTLJ 279 : (2004) 138 PLR 153
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20
High Courts30 Apr 2004Dismissed
Harinderpal Singh Vs Rani (deceased by LRs) and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 151 : (2004) 4 RCR(Civil) 142
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 19
High Courts30 Apr 2004
Jaswinder Singh and others /Defendants Vs Baljinder Singh and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 708
High Courts30 Apr 2004
Bhuchar Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 15 CriminalCC 319 : (2005) 2 RCR(Criminal) 661
Penal Code, 1860 (IPC) — Section 34
High Courts29 Apr 2004
Rajesh Sharma and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 512
High Courts29 Apr 2004
Singla Trading Co. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 CCC 197 : (2004) 3 CCJ 282 : (2004) 4 RCR(Criminal) 525