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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,749 of 4,620

High Courts22 Apr 2004Dismissed

Swaran Singh Vs Balwant Singh

Punjab And Haryana At Chandigarh · (2005) 1 BC 567 : (2005) 1 CTLJ 251 : (2004) 138 PLR 54 : (2004) 3 RCR(Civil) 260

Contract Act, 1872 — Section 65, 70
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High Courts22 Apr 2004Dismissed

Surinder Kaur Vs Karanbir Singh

Punjab And Haryana At Chandigarh · AIR 2004 P&H 377 : (2004) 138 PLR 41 : (2004) 3 RCR(Civil) 161

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
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High Courts22 Apr 2004Dismissed

Yash Pal Singh Vs Vijay Kumar

Punjab And Haryana At Chandigarh · (2004) 2 CivCC 603 : (2004) 138 PLR 504 : (2004) 1 RCR(Rent) 718

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
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High Courts22 Apr 2004

Shri Bhagwan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 567 : (2004) 4 RCR(Criminal) 365

Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts21 Apr 2004

Punjab Wakf Board Vs Shri Neeko

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 52 : (2004) 3 CivCC 52 : (2004) 137 PLR 851 : (2004) 3 RCR(Civil) 506

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
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