High Courts21 Apr 2004Allowed
Sarwan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) CriLJ 4038 : (2004) 2 RCR(Criminal) 971
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190, 190(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,750 of 4,620
High Courts21 Apr 2004Allowed
Sital Singh Vs Jamna Bai and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 642 : (2004) 138 PLR 565 : (2004) 3 RCR(Civil) 711
High Courts21 Apr 2004
Gurbachan Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 350 : (2004) 4 RCR(Criminal) 908
High Courts21 Apr 2004Dismissed
Ajudhia Parshad by his legal Representatives Vs Mamun
Punjab And Haryana At Chandigarh · (2004) 138 PLR 219 : (2004) 4 RCR(Civil) 469
High Courts21 Apr 2004
Krishan Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 567 : (2004) 3 RCR(Civil) 715
Land Acquisition Act, 1894 — Section 4Punjab Town Improvement Act, 1922 — Section 36
High Courts20 Apr 2004Dismissed
Subhash Chander Chawla Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 180 : (2004) 2 RCR(Rent) 362
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts19 Apr 2004
Kishan Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 730 : (2004) 3 RCR(Civil) 750
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4
High Courts16 Apr 2004
Surto (Died) through LRs. Vs Shanti
Punjab And Haryana At Chandigarh · (2004) 3 LJR 823 : (2004) 3 PLR 352 : (2004) 3 RCR(Civil) 545
High Courts16 Apr 2004
Commissioner of Income Tax Vs Rock Steel (P) Ltd.
Punjab And Haryana At Chandigarh · (2005) 143 TAXMAN 304
Income Tax Act, 1961 — Section 256, 271
High Courts16 Apr 2004Dismissed
Satnam Singh Vs Dr. Triloki Nath Chugh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 373 : (2005) 1 ILR (P&H) 44 : (2004) 3 RCR(Civil) 292
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Apr 2004
Commissioner of Income Tax Vs Smt. Gurmail Kaur Trust and Another
Punjab And Haryana At Chandigarh · (2004) 190 CTR 598 : (2004) 268 ITR 124 : (2004) 141 TAXMAN 224
Income Tax Act, 1961 — Section 164, 164(1)
High Courts16 Apr 2004Dismissed
Commissioner of Income Tax Vs Rock Steel (P.) Ltd.
Punjab And Haryana At Chandigarh · (2004) 271 ITR 463
Income Tax Act, 1961 — Section 256, 272(1)
High Courts16 Apr 2004
Dharam Singh (Deceased) L.Rs. and Others Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 639 : (2005) 2 RCR(Civil) 439
Punjab Alienation of Land Act, 1900 — Section 6Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 2, 3, 3, 5Punjab Security of Land Tenures Act, 1953 — Section 2(8)
High Courts15 Apr 2004Allowed
Sudarshan Jain Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 270 ITR 312
Income Tax Act, 1961 — Section 276C, 276CC
High Courts15 Apr 2004
Susheel Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 55
High Courts15 Apr 2004
Arvind Jain Vs Assistant Commissioner of Income Tax (Inv.)
Punjab And Haryana At Chandigarh · (2004) 271 ITR 31
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271, 271(1), 276C, 277
High Courts15 Apr 2004
Arvind Jain Vs Asstt. Commissioner of Income Tax (Inv.)
Punjab And Haryana At Chandigarh · (2006) 154 TAXMAN 348
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 148, 154, 271, 276C, 277
High Courts12 Apr 2004
State of Haryana Vs Sonia and Another
Punjab And Haryana At Chandigarh · (2004) 20 CriminalCC 105 : (2007) 1 RCR(Criminal) 59
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18Penal Code, 1860 (IPC) — Section 120B
High Courts09 Apr 2004
Kimti Lal alias Jhota Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 474 : (2004) 2 CCC 171 : (2004) 2 CCJ 112 : (2004) 3 CCR 581 : (2004) 2 RCR(Criminal) 757
High Courts09 Apr 2004
Raj Kumar and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 603