High Courts29 Apr 2004
Mohinder Singh and others Vs Jagir Singh and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 383 : (2004) 3 RCR(Civil) 86
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,748 of 4,620
High Courts28 Apr 2004
Rai Sahib Vs State of Punjab through Financial Commissioner Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 717
High Courts28 Apr 2004Dismissed
Faqir Chand (Deceased) through L.Rs. Vs Smt. Bassi Devi (Died) through L.Rs.
Punjab And Haryana At Chandigarh · (2004) 138 PLR 595 : (2004) 2 RCR(Rent) 172
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(3)
High Courts28 Apr 2004Allowed
Joginder Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2004) 102 FLR 1005 : (2005) 1 LLJ 1008 : (2004) 137 PLR 867
High Courts28 Apr 2004Allowed
Vijay Kumar Duggal Vs Kamlesh Kumari
Punjab And Haryana At Chandigarh · (2004) 137 PLR 831 : (2005) 2 RCR(Civil) 271
Hindu Marriage Act, 1955 — Section 13, 27
High Courts28 Apr 2004
Khursid and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCC 101 : (2004) 3 CCJ 447 : (2004) 3 Cri.CC 610 : (2004) 3 RCR(Criminal) 498
High Courts28 Apr 2004
Bhim Sain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 728
High Courts28 Apr 2004
Fakru and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 941
High Courts28 Apr 2004
Bhan Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 710
High Courts28 Apr 2004Dismissed
Raghbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 495 : (2004) 3 RCR(Civil) 152
Punjab Municipal Act, 1911 — Section 195
High Courts28 Apr 2004
Maha Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 926 : (2004) 3 RCR(Criminal) 372
High Courts28 Apr 2004
Sushil Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 Marr.LJ 67 : (2004) 3 RCR(Criminal) 316
High Courts28 Apr 2004
Om Parkash @ Oma Vs Collector, Sonepat and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 12
High Courts28 Apr 2004Allowed
Raj Pal Wadhawan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 869
Constitution of India, 1950 — Article 14
High Courts28 Apr 2004Dismissed
Municipal Committee Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 421 : (2005) 1 RCR(Civil) 764
Punjab Municipal Act, 1911 — Section 49, 84
High Courts28 Apr 2004
Shamo and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 C.C.Cases 283 : (2005) 1 CLR 434 : (2004) 3 RCR(Criminal) 722
High Courts28 Apr 2004
Kewal Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 609
High Courts28 Apr 2004
Bisheshar Nath and Another Vs Shanti Devi (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 345 : (2005) 1 CivCC 301 : (2005) 139 PLR 67 : (2004) 4 RCR(Civil) 394
High Courts28 Apr 2004Dismissed
Gurmeet Kaur (Widow) and Others Vs Lachhman Kaur (Deceased) through L.Rs.
Punjab And Haryana At Chandigarh · (2005) 139 PLR 85 : (2004) 4 RCR(Civil) 383
Hindu Succession Act, 1956 — Section 14(1)
High Courts28 Apr 2004Allowed
Rambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 396 : (2004) 3 RCR(Criminal) 726
Penal Code, 1860 (IPC) — Section 376