High Courts12 May 2004Dismissed
Daulat Ram and Another Vs Mohan Devi and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 564
Limitation Act, 1963 — Article 148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,746 of 4,620
High Courts11 May 2004Dismissed
Sham Lal Vs Gopal Dass and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 610 : (2004) 3 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Section 9A
High Courts11 May 2004Dismissed
Mrs. Mukta Devi Vs The Official Liquidator
Punjab And Haryana At Chandigarh · (2004) 138 PLR 786
Companies Act, 1956 — Section 454(5), 454(5A)Criminal Procedure Code, 1973 (CrPC) — Section 235, 255
High Courts11 May 2004Dismissed
Commissioner of Income Tax Vs Amarjit Arora
Punjab And Haryana At Chandigarh · (2004) 271 ITR 212
Income Tax Act, 1961 — Section 260A, 40AIncome Tax Rules, 1962 — Rule 6DD
High Courts07 May 2004
Raj Kumari Dhawan Vs General Public and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 142
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 276
High Courts07 May 2004
Suresh Kumar Bhaiya Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 44 : (2004) 3 RCR(Civil) 241
Punjab Municipal Act, 1911 — Section 231
High Courts07 May 2004
Maan Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 26
High Courts07 May 2004
The State of Punjab and Another Vs Harish Chandra (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2004) 2 ARBLR 203 : (2004) 3 RCR(Civil) 267
Arbitration Act, 1940 — Section 30, 33
High Courts06 May 2004Dismissed
State of Punjab and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 LLJ 329 : (2005) 1 RCR(Civil) 232
High Courts05 May 2004
Union of India and another Vs Kishan Singh and another
Punjab And Haryana At Chandigarh · (2005) 1 LJR 202 : (2004) 3 RCR(Civil) 713
High Courts05 May 2004Dismissed
Marula Co-op. Agricultural Services Society Vs Sakhi Chand
Punjab And Haryana At Chandigarh · (2005) 2 BC 355
High Courts05 May 2004Dismissed
Roshi Vs Sher Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 432 : (2004) 4 RCR(Civil) 818
Hindu Marriage Act, 1955 — Section 13
High Courts05 May 2004Allowed
Teka (Died) through Lrs. Vs Ram Phal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 602 : (2004) 3 RCR(Civil) 681
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts05 May 2004Dismissed
Food Corporation of India Vs Dhani Ram
Punjab And Haryana At Chandigarh · (2005) 1 BC 118 : (2005) 1 CivCC 159 : (2004) 138 PLR 248 : (2004) 3 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts05 May 2004
Ved Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 274
High Courts05 May 2004
Buggar Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 516
High Courts05 May 2004
Jabar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 607
High Courts05 May 2004
Shanti Devi and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 173 : (2004) 3 RCR(Criminal) 717
High Courts05 May 2004
Jai Singh and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 677
High Courts05 May 2004Dismissed
Hardial and Others Vs The Commissioner and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 825 : (2004) 3 RCR(Civil) 540
Constitution of India, 1950 — Article 226, 46