High Courts08 Apr 2004
State of Punjab Vs Subash Chand
Punjab And Haryana At Chandigarh · (2004) 4 CCR 431 : (2004) 3 RCR(Criminal) 419
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,751 of 4,620
High Courts08 Apr 2004
Deepak Prakash Maghan Vs Haryana State Industrial Development Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2006) 1 BC 405 : (2005) 141 PLR 549 : (2005) 4 RCR(Civil) 846
Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 3State Financial Corporations Act, 1951 — Section 32G
High Courts07 Apr 2004Dismissed
Smt. Birwati Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 109
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts07 Apr 2004Allowed
Bhagwana Vs Mohinder Dass
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 71 : (2004) 138 PLR 755 : (2004) 4 RCR(Civil) 126
Court Fees Act, 1870 — Section 7Evidence Act, 1872 — Section 91, 92, 95
High Courts07 Apr 2004Allowed
Madan Gopal Vs Sunder Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 839 : (2004) 2 RCR(Rent) 116
East Punjab Urban Rent Restriction Act, 1949 — Section 19
High Courts07 Apr 2004
Allis Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 856 : (2004) 3 RCR(Criminal) 308
High Courts07 Apr 2004
Balbir Singh Vs Lamber Singh
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 129 : (2004) 138 PLR 84 : (2004) 2 RCR(Civil) 843
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Apr 2004
Jugraj Singh alias Kali and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 958 : (2004) 3 RCR(Criminal) 376
High Courts07 Apr 2004
Birwati Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2004) 3 Cri.CC 109 : (2005) 1 Marr.LJ 218 : (2004) 3 RCR(Criminal) 272
High Courts07 Apr 2004
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 Cri.CC 182 : (2005) 1 Crimes 451 : (2004) 3 RCR(Criminal) 262
High Courts07 Apr 2004
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 Cri.CC 59 : (2004) 2 RCR(Criminal) 645
High Courts07 Apr 2004Dismissed
Jati Singh Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 287
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 43A
High Courts07 Apr 2004Dismissed
Makhan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 726 : (2004) 3 RCR(Civil) 716
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 19
High Courts07 Apr 2004Dismissed
Chander Kala Vs Lakshmi Dutt and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 742 : (2004) 4 RCR(Civil) 15
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts07 Apr 2004Dismissed
Phool Singh (Dead) through LRs. Vs Atma Ram and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 209 : (2004) 4 RCR(Civil) 474 : (2004) 3 RCR(Criminal) 304
High Courts07 Apr 2004
Dharam Pal and others Vs Amar Devi alias Parwati and another
Punjab And Haryana At Chandigarh · (2004) 4 ICC 127 : (2005) 1 LJR 816 : (2004) 2 Marr.LJ 622 : (2004) 3 RCR(Civil) 536
High Courts07 Apr 2004Dismissed
Surjit Singh and Another Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 37 : (2005) 1 CivCC 162 : (2004) 138 PLR 684 : (2004) 3 RCR(Civil) 761
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts06 Apr 2004Allowed
Banta Singh Kartar Singh Iron and Steel Rolling Mills Vs CEGAT
Punjab And Haryana At Chandigarh · (2004) 170 ELT 271
Central Excises and Salt Act, 1944 — Section 35BConstitution of India, 1950 — Article 226
High Courts06 Apr 2004Dismissed
Zile Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 746 : (2004) 4 RCR(Civil) 3
Land Acquisition Act, 1894 — Section 23
High Courts06 Apr 2004Allowed
Rohin Kumar Sachdeva Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 3127 : (2004) 2 ILR (P&H) 76 : (2004) 2 RCR(Criminal) 964
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 190, 190(1), 319