High Courts31 Mar 2004Dismissed
Nand Singh (deceased) Through Lrs. Vs Mula Singh and Others
Punjab And Haryana At Chandigarh · (2004) 03 P&H CK 0155
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,753 of 4,620
High Courts31 Mar 2004Allowed
Sanjeev Bhandari Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 191 : (2004) 4 RCR(Civil) 358
Constitution of India, 1950 — Article 14, 19(1), 226Punjab Excise Act, 1914 — Section 35(3)Punjab Liquor Licence Rules, 1956 — Rule 1, 1A, 36, 36(5), 36(5A)
High Courts31 Mar 2004
State of Punjab Vs Amar Singh
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 930 : (2004) 3 RCR(Criminal) 375
High Courts31 Mar 2004
Sukha Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 CCC 258 : (2004) 3 RCR(Criminal) 519
High Courts31 Mar 2004
Balbir Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 402 : (2004) 2 RCR(Criminal) 786
High Courts31 Mar 2004
In Re: Hind Lever Chemicals Limited and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 261 : (2005) 58 SCL 211
Companies Act, 1956 — Section 391(3)
High Courts31 Mar 2004
Pardeep Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 785 : (2004) 3 RCR(Civil) 156
High Courts31 Mar 2004
Arjan Singh alias Kamal Singh Vs Siri Chand and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 683
High Courts31 Mar 2004
Kulwant Singh Vs Amar Singh and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 230
High Courts31 Mar 2004
Punjab State and others Vs Gopi Chand
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 679
High Courts31 Mar 2004Dismissed
Mandir Baba Siri Chand Samadh Akhara Kashiwala Vs Karam Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 462
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts31 Mar 2004Dismissed
Ganda Singh Vs Director of Consolidation and Holdings and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 509 : (2004) 3 RCR(Civil) 290
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts31 Mar 2004
Bakshish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 64
High Courts31 Mar 2004
Suba Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 45
High Courts31 Mar 2004
Vijay Pal Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 CCC 262 : (2004) 3 RCR(Criminal) 600
High Courts31 Mar 2004
Kala @ Kala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 420
High Courts31 Mar 2004Dismissed
Chanan Singh and Others Vs Chirdhari Lal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 760 : (2004) 4 RCR(Civil) 132
Limitation Act, 1963 — Article 63, 30
High Courts29 Mar 2004Dismissed
Tejinder and Com. B.K.O. and Others Vs Gupta Enterprises
Punjab And Haryana At Chandigarh · (2004) 138 PLR 52 : (2004) 3 RCR(Civil) 242
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts29 Mar 2004
State of Haryana Vs Shiela @ Surinder and others
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 788 : (2004) 3 RCR(Criminal) 69
High Courts29 Mar 2004
Ram Kishan Vs Inder Pal and others
Punjab And Haryana At Chandigarh · (2004) 4 ICC 153 : (2004) 3 LJR 264 : (2004) 3 RCR(Civil) 572