High Courts29 Mar 2004
Jhalman Vs Naranjan Dass
Punjab And Haryana At Chandigarh · (2004) 3 LJR 855 : (2004) 3 RCR(Civil) 523
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,754 of 4,620
High Courts27 Mar 2004Allowed
Smt. Santosh Kumari Vs Harish Kumar and Another
Punjab And Haryana At Chandigarh · (2005) 1 DMC 453 : (2004) 137 PLR 860 : (2005) 2 RCR(Civil) 277
Hindu Marriage Act, 1955 — Section 11
High Courts26 Mar 2004Dismissed
Shri Pal Jain Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2004) 188 CTR 82 : (2004) 267 ITR 540
Income Tax Act, 1961 — Section 147, 148
High Courts26 Mar 2004Dismissed
Medical Supdt. E.S.I. Hospital Vs Prem Lala and Another
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 619 : (2004) 137 PLR 670 : (2004) 2 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts26 Mar 2004Dismissed
Kalji Singh (Died) and Others Vs Sant Lal (Died) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 325 : (2004) 2 RCR(Civil) 807
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Mar 2004
Arihant Threads Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 3 LLJ 987 : (2004) 2 RCR(Civil) 904
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts25 Mar 2004Dismissed
Dilbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 3152 : (2004) 2 RCR(Criminal) 472
Evidence Act, 1872 — Section 146, 155
High Courts25 Mar 2004
Radha Mehta Vs Krishan Kumar Mehta
Punjab And Haryana At Chandigarh · (2004) 2 Marr.LJ 558 : (2004) 3 RCR(Civil) 102
High Courts25 Mar 2004
Harinder Singh and another Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 13
High Courts25 Mar 2004Dismissed
Amar Singh and Others Vs Deepinder Singh and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 177 : (2004) 4 RCR(Civil) 424
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 80
High Courts24 Mar 2004Dismissed
Shri S.K. Garg Vs Smt. Chanchal Kumari
Punjab And Haryana At Chandigarh · (2005) 1 DMC 96 : (2004) 137 PLR 829 : (2005) 2 RCR(Civil) 270
Hindu Marriage Act, 1955 — Section 13(1)
High Courts24 Mar 2004Allowed
Jangir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 647 : (2004) 2 RCR(Civil) 838
Land Acquisition Act, 1894 — Section 18
High Courts24 Mar 2004Allowed
Piara Lal Vs The Liquidator Cooperative Store and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 573 : (2004) 137 PLR 464 : (2004) 3 RCR(Civil) 650 : (2004) 2 RCR(Rent) 214
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts24 Mar 2004
Sardara Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 838 : (2004) 3 RCR(Criminal) 265
High Courts24 Mar 2004
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 371
High Courts24 Mar 2004
Nihal Kaur Vs Dhan Kaur and another
Punjab And Haryana At Chandigarh · (2004) 3 LJR 586 : (2004) 3 RCR(Civil) 527
High Courts24 Mar 2004
Gurdev Singh and another Vs Union of India
Punjab And Haryana At Chandigarh · (2005) 1 LJR 841 : (2004) 4 RCR(Civil) 11
High Courts24 Mar 2004Allowed
Gram Panchayat Chalela and Another Vs The Director, Consolidation of holdings and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 357 : (2004) 2 RCR(Civil) 815
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts24 Mar 2004
Karnail Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 3 LJR 59 : (2004) 3 RCR(Civil) 150
High Courts24 Mar 2004
Shiv Kumar Vs Lajwanti
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 854 : (2004) 3 RCR(Criminal) 306