High Courts19 Mar 2004Dismissed
Prabhdyal Dhiman Vs Anita Dhiman
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 73 : (2005) 1 DMC 128 : (2004) 2 RCR(Civil) 831
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,756 of 4,620
High Courts19 Mar 2004
Gram Panchayat Vs Ram Dass and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 696 : (2004) 2 RCR(Civil) 736
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Mar 2004Dismissed
Sunder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 3083 : (2004) 2 RCR(Civil) 764 : (2004) 2 RCR(Criminal) 764
Penal Code, 1860 (IPC) — Section 376
High Courts19 Mar 2004
Sampuran Singh (deceased by L.Rs.) Vs Nandu and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 239 : (2004) 138 PLR 33 : (2004) 3 RCR(Civil) 44
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts18 Mar 2004Dismissed
Baljinder Singh Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2004) 4 BC 36 : (2004) 137 PLR 467 : (2004) 3 RCR(Civil) 163
High Courts18 Mar 2004Dismissed
Gurmail Chand Vs Ashok Verma
Punjab And Haryana At Chandigarh · AIR 2004 P&H 306 : (2004) 2 CivCC 716 : (2004) 4 CivCC 498 : (2004) 137 PLR 460 : (2004) 3 RCR(Civil) 164
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 18 Rule 3A
High Courts18 Mar 2004Dismissed
Balbir Singh and Others Vs Radhey Shyam etc.
Punjab And Haryana At Chandigarh · (2004) 138 PLR 224
Evidence Act, 1872 — Section 63, 63(5)
High Courts18 Mar 2004Dismissed
Monica Bibli Sood Vs Mrs. Kamal Seth and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 366 : (2004) 4 BC 539 : (2004) 3 CivCC 212 : (2005) 1 ILR (P&H) 36 : (2004) 138 PLR 69 : (2004) 3 RCR(Civil) 419
Civil Procedure Code, 1908 (CPC) — Section 10Succession Act, 1925 — Section 372
High Courts18 Mar 2004Dismissed
Jai Chand Vs Gopal
Punjab And Haryana At Chandigarh · AIR 2004 P&H 375 : (2004) 3 CivCC 116 : (2004) 138 PLR 139 : (2004) 3 RCR(Civil) 576
Transfer of Property Act, 1882 — Section 52
High Courts18 Mar 2004Dismissed
Commissioner of Income Tax Vs Kharaiti Lal and Co.
Punjab And Haryana At Chandigarh · (2004) 270 ITR 445 : (2005) 144 TAXMAN 178
Income Tax Act, 1961 — Section 269SS, 271D
High Courts18 Mar 2004Dismissed
Gurjit Singh Gill Vs Major Paramjit Singh Gothra
Punjab And Haryana At Chandigarh · (2004) 138 PLR 474 : (2004) 3 RCR(Civil) 101 : (2004) 1 RCR(Rent) 619
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts18 Mar 2004Dismissed
Daya Nand Vs Commissioner of Wealth Tax
Punjab And Haryana At Chandigarh · (2004) 192 CTR 602 : (2004) 270 ITR 245 : (2004) 141 TAXMAN 480
Wealth Tax Act, 1957 — Section 16(3), 17, 17(1B)
High Courts18 Mar 2004Dismissed
Sushil Kumar Vs Neelam
Punjab And Haryana At Chandigarh · (2004) CriLJ 3690 : (2005) 1 DMC 619 : (2004) 2 ILR (P&H) 527 : (2004) 2 RCR(Criminal) 760
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 115
High Courts18 Mar 2004
Mahesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 122 : (2004) 2 RCR(Criminal) 450
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts18 Mar 2004Allowed
Subash Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 235 : (2004) 2 RCR(Criminal) 491
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)
High Courts18 Mar 2004Allowed
Bhupinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 81 : (2004) 2 RCR(Criminal) 443
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Mar 2004Allowed
Nafe Singh Vs Krishana and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 481 : (2004) 2 RCR(Civil) 830
Constitution of India, 1950 — Article 27
High Courts17 Mar 2004Dismissed
Joginder Singh Vs Gram Panchayat Urjani and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 147
Land Acquisition Act, 1894 — Section 18Punjab Tenancy Act, 1887 — Section 77(3)
High Courts17 Mar 2004
Ram Hans @ Hans Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 468 : (2004) 2 CCC 156 : (2004) 2 CCJ 109 : (2004) 2 PLR 327 : (2004) 2 RCR(Criminal) 474
High Courts17 Mar 2004Allowed
Bhupinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 137 PLR 657 : (2004) 2 RCR(Civil) 739
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 18