High Courts24 Mar 2004
Amarjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 509 : (2004) 2 CCC 174 : (2004) 2 CCJ 118 : (2004) 2 RCR(Criminal) 763
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,755 of 4,620
High Courts24 Mar 2004Dismissed
Hardeep Singh Vs Bhai Udhe Chand and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 654
High Courts24 Mar 2004Dismissed
Darbari Lal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 729 : (2004) 3 RCR(Criminal) 312
Penal Code, 1860 (IPC) — Section 409
High Courts23 Mar 2004
State of Punjab Vs Nichhatar Kumar and others
Punjab And Haryana At Chandigarh · (2004) 2 CCC 150 : (2004) 2 CCJ 104 : (2004) 3 CCR 528 : (2004) 2 RCR(Criminal) 742
High Courts23 Mar 2004Allowed
Narain Vs Rewati and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 275 : (2005) 1 CivCC 386 : (2004) 138 PLR 215(2) : (2004) 4 RCR(Civil) 584
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Mar 2004
Balwant Singh Bhangal Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (2004) 188 CTR 157 : (2004) 137 TAXMAN 200
Income Tax Act, 1961 — Section 220(2), 237, 244(1A)
High Courts23 Mar 2004
Kashmir Singh Bhangal Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (2004) 188 CTR 160 : (2004) 267 ITR 527
Income Tax Act, 1961 — Section 220(2), 237, 244(1A)
High Courts23 Mar 2004Dismissed
Niranjan Singh Vs Om Suta and Others
Punjab And Haryana At Chandigarh · (2005) ACJ 548 : (2004) 137 PLR 505 : (2004) 4 RCR(Civil) 8
Motor Vehicles Act, 1988 — Section 149
High Courts23 Mar 2004
Sandhu Singh Gill Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (2004) 188 CTR 161
Income Tax Act, 1961 — Section 220(2), 237, 244(1A)
High Courts23 Mar 2004
Balbir Singh Bhangal Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (2004) 188 CTR 159
Income Tax Act, 1961 — Section 220(2), 237, 244(1A)
High Courts23 Mar 2004Dismissed
Ram Chander Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 170
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Mar 2004
Moti Sagar and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 1 Marr.LJ 177
High Courts23 Mar 2004Dismissed
Silak Ram Vs Haryana State
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 353 : (2005) 2 RCR(Criminal) 843
Essential Commodities Act, 1955 — Section 7
High Courts22 Mar 2004
Mehtab Kaur and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Land Acquisition Act, 1894 — Section 18, 23(1F)
High Courts22 Mar 2004Dismissed
Paras Ram and Others Vs Mahant Raghbir Dass
Punjab And Haryana At Chandigarh · (2004) 137 PLR 589(1) : (2004) 2 RCR(Civil) 585
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 116
High Courts22 Mar 2004Dismissed
Khazan Chand Nathi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 STC 261
Haryana General Sales Tax Act, 1973 — Section 25, 39(5)Haryana Value Added Tax Act, 2003 — Section 33, 61, 61(2)Punjab General Clauses Act, 1898 — Section 4
High Courts22 Mar 2004Dismissed
Ganga Ram Vs Mahant Raghbir Dass
Punjab And Haryana At Chandigarh · (2004) 137 PLR 589 : (2004) 2 RCR(Civil) 584
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Mar 2004Allowed
Oswal Agro Mills Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 139 STC 51
Punjab General Sales Tax Act, 1948 — Section 20(5)
High Courts22 Mar 2004
Balwinder Singh Vs Punjab Wakf Board, Ambala
Punjab And Haryana At Chandigarh · (2004) 3 LJR 474 : (2004) 3 RCR(Civil) 84
High Courts19 Mar 2004
Rangi (Dead) through LRs. Vs Karam Singh
Punjab And Haryana At Chandigarh · (2004) 4 ICC 792 : (2005) 1 LJR 70 : (2004) 4 RCR(Civil) 255