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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,752 of 4,620

High Courts06 Apr 2004Dismissed

Smt. Madhu Garg Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2004) CriLJ 3726 : (2004) 2 ILR (P&H) 150 : (2004) 3 RCR(Criminal) 42

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)

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High Courts05 Apr 2004Dismissed

Devinder Singh Vs Hardev Singh and Another

Punjab And Haryana At Chandigarh · AIR 2004 P&H 314 : (2004) 138 PLR 40 : (2004) 3 RCR(Civil) 157

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 90(3)

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High Courts05 Apr 2004

Gurdev Singh Vs Dilbagh Singh

Punjab And Haryana At Chandigarh · (2005) 2 LJR 237 : (2005) 1 RCR(Civil) 301

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High Courts05 Apr 2004Dismissed

Mani Ram Vs Daya Kishan

Punjab And Haryana At Chandigarh · (2004) 138 PLR 169

Evidence Act, 1872 — Section 63, 65

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High Courts02 Apr 2004Allowed

Ex-Havildar Roop Singh Vs General Officer Commanding and Others

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 1

Army Act, 1950 — Section 20(1), 20(3), 20(7)Army Rules, 1954 — Rule 17, 182Constitution of India, 1950 — Article 226

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High Courts02 Apr 2004Dismissed

Raghbir Singh Vs Smt. Bhateri and Others

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 22 : (2004) 138 PLR 367 : (2004) 3 RCR(Civil) 564

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1

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High Courts02 Apr 2004Allowed

Bakhshish Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2004) 137 PLR 742 : (2004) 3 RCR(Civil) 499

Punjab Land Reforms Act, 1972 — Section 12, 3, 7

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High Courts02 Apr 2004

Association of the Riots affected Sikh Migrants Society and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 286

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High Courts02 Apr 2004Dismissed

Jarnail Singh Vs Karamjit Singh and Another

Punjab And Haryana At Chandigarh · (2004) 137 PLR 747 : (2004) 1 RCR(Rent) 680

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

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High Courts02 Apr 2004

Panipat Teachers (Recognised Schools) Housing Cooperative Society Ltd. and another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 30

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High Courts02 Apr 2004Dismissed

Roshan Industries and Others Vs Mohan Lal

Punjab And Haryana At Chandigarh · (2005) 1 CivCC 243 : (2004) 138 PLR 182 : (2004) 4 RCR(Civil) 427

Evidence Act, 1872 — Section 34

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High Courts02 Apr 2004Dismissed

Bachana Ram and Others Vs Additional Director, Consolidation of Holdings

Punjab And Haryana At Chandigarh · (2004) 137 PLR 755 : (2005) 2 RCR(Civil) 214

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

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High Courts02 Apr 2004Allowed

Gurvinder Singh and Others Vs Haryana Tate

Punjab And Haryana At Chandigarh · (2005) 139 PLR 804 : (2004) 2 RCR(Civil) 840

Land Acquisition Act, 1894 — Section 18, 4, 54

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High Courts02 Apr 2004Dismissed

Doctor Parshotam Kumar (Dead) through LRs. Vs Brij Bhushan Lal (Dead) through LRs.

Punjab And Haryana At Chandigarh · (2005) 141 PLR 652 : (2005) 2 RCR(Civil) 34

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High Courts01 Apr 2004

Iqbal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 663

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High Courts01 Apr 2004Dismissed

Jangir Singh Vs Hari Singh

Punjab And Haryana At Chandigarh · AIR 2004 P&H 267 : (2004) 3 CivCC 165 : (2004) 138 PLR 46 : (2004) 3 RCR(Civil) 158

Powers of Attorney Act, 1882 — Section 2Specific Relief Act, 1963 — Section 10

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High Courts01 Apr 2004

Paramjit Singh and others Vs Sampuran Kaur and others

Punjab And Haryana At Chandigarh · (2004) 3 LJR 338 : (2004) 3 RCR(Civil) 85

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High Courts01 Apr 2004

Sukhwinder Kaur alias Rodi Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 3 CCJ 255 : (2004) 4 RCR(Criminal) 443

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High Courts01 Apr 2004Dismissed

Karan Singh Vs Bhagwani and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 227 : (2005) 1 RCR(Civil) 513

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54

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High Courts01 Apr 2004Allowed

Balraj Singh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 670 : (2004) 3 RCR(Civil) 743

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