High Courts01 Oct 2007Dismissed
Jaswinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 259
Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 200Penal Code, 1860 (IPC) — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,455 of 4,620
High Courts01 Oct 2007Dismissed
Som Nath Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 2 BC 573 : (2008) 1 RCR(Civil) 700 : (2008) 1 RCR(Criminal) 273
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Oct 2007
Bahadur Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 271
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302
High Courts01 Oct 2007Dismissed
Gurnam Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 354
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34Probation of Offenders Act, 1958 — Section 4(1)
High Courts01 Oct 2007
Smt. Darshan Kumari Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 749
Constitution of India, 1950 — Article 226
High Courts01 Oct 2007
Jagbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0124
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307
High Courts01 Oct 2007
Rajiv Gogia Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0067
High Courts01 Oct 2007Allowed
Inder Vikram Singh Vs Dr. Harinder Pal Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 267
High Courts01 Oct 2007Dismissed
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 742
Penal Code, 1860 (IPC) — Section 376, 506
High Courts01 Oct 2007
Mukand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 767
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(2), 43, 44
High Courts28 Sept 2007Allowed
Sadhu Overseas Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 30 : (2008) 12 VST 19
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226
High Courts28 Sept 2007Allowed
Puneet Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0102
Constitution of India, 1950 — Article 14
High Courts28 Sept 2007
Gurnam Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 634
High Courts28 Sept 2007Dismissed
Parveen Goel Vs Punjab Technical University and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0064
High Courts27 Sept 2007
State of Punjab Vs Oswal Knit India Ltd.and others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 493
High Courts27 Sept 2007
Kulbir Singh and Company Vs Chief Administrator, Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0118
Arbitration and Conciliation Act, 1996 — Section 11
High Courts27 Sept 2007
Harjinder Singh Vs Sukhdev Kaur Sukhdev Kaur Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2007) 148 PLR 795 : (2008) 1 RCR(Civil) 698
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 24
High Courts27 Sept 2007Dismissed
Baljinder Singh alias Barjinder Singh Vs Jasbir Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 473, 482Penal Code, 1860 (IPC) — Section 34, 342, 380, 386
High Courts27 Sept 2007Dismissed
Shri Bhagwat Gita Foundation (Society) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 797 : (2008) 1 RCR(Criminal) 551
Punjab New Capital (Periphery) Control Act, 1952 — Section 12
High Courts26 Sept 2007Allowed
Krishan Kumar (since deceased represented by LRs.) Vs Bhushan Parkash
Punjab And Haryana At Chandigarh · (2008) 149 PLR 671 : (2008) 1 RCR(Civil) 731 : (2008) 1 RCR(Rent) 102
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13