High Courts10 Oct 2007Allowed
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 66
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,453 of 4,620
High Courts10 Oct 2007Dismissed
Gurdial Singh Vs Rajeshwar Dayal
Punjab And Haryana At Chandigarh · (2008) 149 PLR 634 : (2008) 1 RCR(Civil) 254 : (2008) 1 RCR(Rent) 1
High Courts10 Oct 2007
Kulwant Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0015
Penal Code, 1860 (IPC) — Section 34, 420, 506
High Courts10 Oct 2007Dismissed
Didar Singh Vs Sinder Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 58
High Courts09 Oct 2007Allowed
Phoolwati Vs State (Union Territory of Chandigarh) and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0167
Constitution of India, 1950 — Article 20(3), 21, 22, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 174, 176Penal Code, 1860 (IPC) — Section 302, 304, 304A, 34
High Courts09 Oct 2007Dismissed
Nair Coal Service Ltd. Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 58 : (2008) 1 RCR(Civil) 490
High Courts09 Oct 2007
Urea Casale, S.A. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 16 VST 165
Central Excises and Salt Act, 1944 — Section 35CConstitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 21, 21A
High Courts09 Oct 2007Dismissed
Shamsher Singh and Others Vs Zile Ram and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 624
Civil Procedure Code, 1908 (CPC) — Section 100, 104, 47, 96
High Courts09 Oct 2007Allowed
Rajiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 775
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 394Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 Oct 2007
Phoolwati Vs State (Union Territory of Chandigarh) and others
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 574 : (2008) 1 RCR(Civil) 139 : (2008) 1 RCR(Criminal) 167
High Courts08 Oct 2007Allowed
H.M.T. Limited Vs Central Board of Direct Taxes and Others
Punjab And Haryana At Chandigarh · (2007) 213 CTR 167 : (2007) 165 TAXMAN 583
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 156, 17, 192, 201
High Courts08 Oct 2007Allowed
Anil Kumar Vs Harnek Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 527
Evidence Act, 1872 — Section 154
High Courts08 Oct 2007Dismissed
Krishan Lal Sood Vs Sharda Sharma
Punjab And Haryana At Chandigarh · (2008) 149 PLR 627 : (2008) 1 RCR(Civil) 253 : (2008) 1 RCR(Rent) 2
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Oct 2007
Mrs. Vinod Shakti Gupta Vs Punjab Scooters Ltd. and Another
Punjab And Haryana At Chandigarh · (2008) 3 PLR 57 : (2008) 1 RCR(Civil) 646
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Oct 2007Allowed
Risala and Another Vs Ruldu and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 536 : (2008) 149 PLR 528 : (2008) 2 RCR(Civil) 315 : (2008) 1 RCR(Civil) 351
High Courts05 Oct 2007Dismissed
Jagdish Vs Rajwanti
Punjab And Haryana At Chandigarh · AIR 2008 P&H 27 : (2008) 2 CivCC 127 : (2008) 149 PLR 702 : (2008) 1 RCR(Civil) 677
Registration Act, 1908 — Section 17
High Courts05 Oct 2007Allowed
Kewal Ram and Others Vs Krishan Kumar and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 88 : (2008) 2 RCR(Civil) 244 : (2008) 1 RCR(Rent) 325
East Punjab Urban Rent Restriction Act, 1949 — Section 19
High Courts05 Oct 2007Dismissed
Pritam Dev Sood Vs Kewal Krishan Puri
Punjab And Haryana At Chandigarh · (2008) 116 FLR 718 : (2008) 2 LLJ 59 : (2008) 149 PLR 85 : (2008) 2 RCR(Civil) 501
Payment of Wages Act, 1936 — Section 15, 2, 3
High Courts05 Oct 2007Dismissed
Bhim Sen and Others Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2008) 149 PLR 82
Registration Act, 1908 — Section 17
High Courts05 Oct 2007Allowed
Roshan Lal and Others Vs Kewal Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 714
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14(3)