High Courts05 Oct 2007Dismissed
Ved Parkash Sharma Vs Ranbir Singh Sahota and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 33
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A
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Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,454 of 4,620
High Courts05 Oct 2007
Goyal Furnace (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 752
Constitution of India, 1950 — Article 226Punjab Value Added Tax Act, 2005 — Section 51
High Courts05 Oct 2007
National West Minister Bank PLC Vs General Public and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 523 : (2008) 1 RCR(Civil) 595
Evidence Act, 1872 — Section 82, 86Succession Act, 1925 — Section 276
High Courts05 Oct 2007Allowed
Dr. Rajwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 149 PLR 511 : (2008) 2 RCR(Civil) 780
Land Acquisition Act, 1894 — Section 11, 15, 18, 23, 4
High Courts05 Oct 2007Dismissed
Om Parkash Vs Ashwani Kumar Bassi
Punjab And Haryana At Chandigarh · (2008) 151 PLR 520 : (2008) 3 RCR(Civil) 214 : (2008) 1 RCR(Rent) 568
East Punjab Urban Rent Restriction Act, 1949 — Section 13BLimitation Act, 1963 — Section 5
High Courts04 Oct 2007Dismissed
Bimla and Others Vs Jasmer Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 57
Motor Vehicles Act, 1988 — Section 166, 170
High Courts04 Oct 2007Dismissed
Commissioner of Central Excise Vs Nachiketa Paper Limited
Punjab And Haryana At Chandigarh · (2007) 123 ECC 297 : (2007) 149 ECR 297 : (2008) 225 ELT 194
Central Excises and Salt Act, 1944 — Section 35ALimitation Act, 1963 — Section 11AC, 5
High Courts04 Oct 2007Dismissed
Army Institute of Higher Education Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0108
Constitution of India, 1950 — Article 14, 19, 30
High Courts04 Oct 2007Dismissed
Commissioner of Income Tax Vs Manoj Kumar Sekhri
Punjab And Haryana At Chandigarh · (2008) 214 CTR 141
Income Tax Act, 1961 — Section 132, 143, 148, 260A, 271
High Courts04 Oct 2007Dismissed
Commissioner of Income Tax Vs Deep Nursing Home and Children Hospital
Punjab And Haryana At Chandigarh · (2008) 214 CTR 144 : (2008) 169 TAXMAN 189
Income Tax Act, 1961 — Section 15, 192, 201, 260A
High Courts04 Oct 2007
Harbhajan Kaur Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 580
High Courts04 Oct 2007Dismissed
Dilbag Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 350
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 450, 511
High Courts04 Oct 2007
Bhupinder Singh Vs Pargat Singh and Another
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0031
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Oct 2007Allowed
Krishan Kumar Vs Civil Judge (Jr. Div.) and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 41 : (2008) 1 RCR(Civil) 651
Haryana Panchayati Raj Act, 1994 — Section 176(4)(b)
High Courts03 Oct 2007Dismissed
Commissioner of Income Tax Vs Motorola India Ltd.
Punjab And Haryana At Chandigarh · (2008) 215 CTR 158
Income Tax Act, 1961 — Section 120, 124, 127, 132, 143
High Courts03 Oct 2007Allowed
Kabul Singh and Others Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 62
High Courts03 Oct 2007Dismissed
Poppy and Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 47Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 50, 54
High Courts03 Oct 2007Allowed
The Municipal Committee Vs Dal Chand
Punjab And Haryana At Chandigarh · (2008) 3 PLR 62 : (2008) 1 RCR(Civil) 639
Punjab Municipal Act, 1911 — Section 49
High Courts03 Oct 2007
CWT Vs Amar Singh
Punjab And Haryana At Chandigarh · (2007) 10 P&H CK 0033
Income Tax Act, 1961 — Section 256(1)
High Courts03 Oct 2007Dismissed
Commissioner of Income Tax, Faridabad Vs Motorola India Ltd.
Punjab And Haryana At Chandigarh · (2008) 215 CTR 158 : (2010) 326 ITR 174 : (2008) 168 TAXMAN 1
Income Tax Act, 1961 — Section 120, 124, 127, 132, 143(1)(a)