High Courts26 Sept 2007Allowed
Kirpal Singh Vs SGPC
Punjab And Haryana At Chandigarh · (2008) 149 PLR 709
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,456 of 4,620
High Courts26 Sept 2007Dismissed
Jasmer Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2008 P&H 42 : (2008) 1 RCR(Civil) 468
Land Acquisition Act, 1894 — Section 4, 6
High Courts26 Sept 2007Allowed
Nirmal Singh alias Nimmi Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 55, 57, 67
High Courts26 Sept 2007Dismissed
Sadhu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 465
High Courts26 Sept 2007Allowed
Sarup Singh Vs Dalbara Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 534 : (2008) 1 RCR(Civil) 11
Constitution of India, 1950 — Article 227
High Courts26 Sept 2007Dismissed
Balkar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 895
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts25 Sept 2007Dismissed
Kishori and Others Vs State of Haryana Fateh Singh Vs Rohtash and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 726
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 148, 307, 308, 308, 320
High Courts25 Sept 2007Dismissed
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 313, 465Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)(a)(i), 7
High Courts25 Sept 2007
Kishori and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0142
Penal Code, 1860 (IPC) — Section 307
High Courts25 Sept 2007
Manphool Singh Shastri Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0117
Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 3(3)
High Courts25 Sept 2007
Simranjit Singh Mann Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 588
Criminal Procedure Code, 1973 (CrPC) — Section 313, 406Evidence Act, 1872 — Section 154
High Courts25 Sept 2007Dismissed
Aman and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 778
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 506
High Courts25 Sept 2007
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 531
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Sept 2007Dismissed
Arjan Singh Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 361 : (2008) 2 PLR 17 : (2008) 1 RCR(Civil) 712 : (2008) 1 RCR(Rent) 83
High Courts25 Sept 2007Dismissed
Narain Dass (Dead) through his LRs. Vs Shruti Kant and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 678
High Courts25 Sept 2007Allowed
Mohan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0008
Penal Code, 1860 (IPC) — Section 302
High Courts24 Sept 2007Dismissed
Rakesh Mahajan Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 214 CTR 218 : (2009) 316 ITR 369
Evidence Act, 1872 — Section 158BC, 158BFA, 17, 18, 19Income Tax Act, 1961 — Section 132, 143, 260A, 69
High Courts24 Sept 2007Dismissed
Sandeep Vs Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0098
Haryana Panchayati Raj Act, 1994 — Section 176(4)(a)
High Courts24 Sept 2007Allowed
Harminder Singh and Another Vs State Bank of India
Punjab And Haryana At Chandigarh · (2007) 4 PLR 746
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17
High Courts24 Sept 2007
Balbir Chand and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 2 ICC 757 : (2008) 3 LLR 246 : (2008) 1 RCR(Civil) 417