High Courts19 Sept 2007Allowed
Smt. Seema Chaudhary Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 580
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,458 of 4,620
High Courts19 Sept 2007
ITO Vs Som Dutt Proprietor
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0059
Income Tax Act, 1961 — Section 256, 40A
High Courts19 Sept 2007Dismissed
Surinder Singh Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 790
High Courts19 Sept 2007Dismissed
Gurbax Singh (Died) through LRs. Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 792
Registration Act, 1908 — Section 49
High Courts18 Sept 2007Dismissed
Virender Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 3
Penal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts18 Sept 2007Dismissed
Ashok Kumar Chawla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Sept 2007
Harbans Lal and Another Vs Pardip Kumar and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 554 : (2008) 149 PLR 820 : (2008) 1 RCR(Civil) 482
Civil Procedure Code, 1908 (CPC) — Section 91, 92
High Courts18 Sept 2007Allowed
Gugan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 813
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts18 Sept 2007Allowed
Balmukand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 1084 : (2007) 4 RCR(Criminal) 788 : (2009) 2 SLR 570
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 16, 23
High Courts18 Sept 2007Allowed
Shanti Devi and Another Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 503 : (2008) 1 RCR(Civil) 476 : (2008) 1 RCR(Civil) 149
Punjab Security of Land Tenures Act, 1953 — Section 14A(i), 9(1)(ii)
High Courts18 Sept 2007Dismissed
A.G. Enterprises Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 522
Arbitration Act, 1940 — Section 14, 16, 17, 30, 33
High Courts18 Sept 2007Dismissed
Maharaj Singh Vs Shakuntala Jhaku and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 531 : (2008) 1 RCR(Civil) 803
High Courts18 Sept 2007
Chander Mukhi Sharma and Others Vs Rajesh Sood
Punjab And Haryana At Chandigarh · (2008) 150 PLR 368 : (2008) 2 RCR(Civil) 672 : (2008) 1 RCR(Rent) 404
High Courts18 Sept 2007Dismissed
Gajraj Vs Karamjeet Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 77 : (2008) 3 RCR(Civil) 737
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts18 Sept 2007
Naresh Grover and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Sept 2007Dismissed
R.L. Sankhla Vs The Hon'ble Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0046
Constitution of India, 1950 — Article 226
High Courts18 Sept 2007Dismissed
Commissioner of Income Tax Vs Lakhani Rubber Udyog Ltd.
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0031
Income Tax Act, 1961 — Section 260A
High Courts18 Sept 2007Dismissed
Commissioner of Income Tax, Rohtak Vs Hukam Chand and Sons
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0030
Finance (No. 2) Act, 1988 — Section 90(2), 91
High Courts18 Sept 2007
Ravinder Pal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 47 : (2008) 1 RCR(Criminal) 1028
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 305, 306
High Courts17 Sept 2007Dismissed
Asha Nand Dhingra Vs Smt. Rajni Gupta
Punjab And Haryana At Chandigarh · (2008) 3 PLR 91 : (2008) 2 RCR(Civil) 757
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2