High Courts13 Sept 2007Dismissed
Commissioner of Income Tax Vs Ludhiana Steel Roll Mills
Punjab And Haryana At Chandigarh · (2007) 295 ITR 111 : (2008) 166 TAXMAN 20
Income Tax Act, 1961 — Section 143, 145, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,460 of 4,620
High Courts13 Sept 2007Dismissed
Raghunath and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 784
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 149, 323, 325Probation of Offenders Act, 1958 — Section 4(1)
High Courts13 Sept 2007Dismissed
Sunita and Others Vs Ishwar Kala and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 789
High Courts13 Sept 2007Allowed
Pohlo Ram Sharma and Others Vs Narinder Singh Randhawa and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 801 : (2008) 1 RCR(Civil) 442
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts12 Sept 2007Dismissed
Sudagar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 769
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 304II, 307
High Courts12 Sept 2007
Angrez Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 529
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 347
High Courts12 Sept 2007Allowed
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 898
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 35, 54
High Courts12 Sept 2007Dismissed
Bant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0115
Penal Code, 1860 (IPC) — Section 302
High Courts12 Sept 2007
Mohan Lal Saini Vs Housing Board Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0095
Arbitration and Conciliation Act, 1996 — Section 11
High Courts12 Sept 2007Allowed
Hakam Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2007) 4 PLR 628
High Courts12 Sept 2007Dismissed
Mahant Vijay Muni Vs Gram Panchayat of Village Bambeli and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 644
High Courts12 Sept 2007Dismissed
V.P. Dhingra Vs C.B.I.
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0066
Chandigarh (Delegation of Powers) Act, 1987 — Section 3Constitution of India, 1950 — Article 154, 163, 166, 239, 77Criminal Procedure Code, 1973 (CrPC) — Section 166, 196
High Courts12 Sept 2007Dismissed
Rajinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 10
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 186, 307, 332, 34, 341
High Courts12 Sept 2007Dismissed
Munish Gupta Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 110
Specific Relief Act, 1963 — Section 14
High Courts12 Sept 2007
Om Parkash and another Vs Mehar Chand and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 105 : (2008) 1 RCR(Civil) 440
High Courts11 Sept 2007
Smt. Neelu Chandra and Others Vs Faquir Mohd. and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1359 : (2008) 149 PLR 749 : (2008) 1 RCR(Civil) 428
Motor Vehicles Act, 1988 — Section 166
High Courts11 Sept 2007Dismissed
Gurdeep Singh and Others Vs Dera Gossian and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 79 : (2008) 2 RCR(Civil) 788
Redemption of Mortgages (Punjab) Act, 1913 — Section 12
High Courts11 Sept 2007Dismissed
Mohan Lal Vs Ram Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 148 PLR 672
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts11 Sept 2007Dismissed
Milkha Singh and Others Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 313 : (2008) 149 PLR 302 : (2007) 4 RCR(Civil) 842 : (2008) 1 RCR(Rent) 46
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts11 Sept 2007Dismissed
Surain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 424
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13