High Courts11 Sept 2007
Sudhir Bhasin and Vijay Kumar Bhasin Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 170 TAXMAN 572
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,461 of 4,620
High Courts11 Sept 2007
Sudesh Rani Vs Punjab State and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 97 : (2008) 1 RCR(Civil) 426
High Courts11 Sept 2007
Jatinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0062
Penal Code, 1860 (IPC) — Section 307, 320, 325, 326, 34
High Courts11 Sept 2007Dismissed
Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 808
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 325, 326, 34Probation of Offenders Act, 1958 — Section 4(1)
High Courts11 Sept 2007Dismissed
Bur Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts11 Sept 2007Allowed
Sakeel Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 740
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts10 Sept 2007Allowed
Jasminder Singh Vs Smt. Prabhjinder Kaur
Punjab And Haryana At Chandigarh · AIR 2008 P&H 13
Hindu Marriage Act, 1955 — Section 10, 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Sept 2007Allowed
Smt. Sushila Devi Vs Mahender Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 513
Hindu Marriage Act, 1955 — Section 13B
High Courts10 Sept 2007Dismissed
Ram Kishan and Another Vs Hari Ram
Punjab And Haryana At Chandigarh · (2008) 150 PLR 732 : (2008) 2 RCR(Civil) 471
Civil Procedure Code, 1908 (CPC) — Section 151, 96
High Courts10 Sept 2007Allowed
Joginder Kishore Puri Vs Dr. Bhagwan Dass
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0077
High Courts10 Sept 2007Dismissed
State of Haryana Vs Ram Phal and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0076
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 354
High Courts07 Sept 2007Dismissed
Subhash Chander Gupta Vs ITO
Punjab And Haryana At Chandigarh · (2008) 166 TAXMAN 174
Income Tax Act, 1961 — Section 260A
High Courts07 Sept 2007Dismissed
Gurbachan Singh Jaggi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 214 CTR 658
Income Tax Act, 1961 — Section 142, 143, 260A
High Courts07 Sept 2007Dismissed
Ashok Kumar Vs Buhupinder Kumar
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 467, 471
High Courts07 Sept 2007Dismissed
Smt. Ashrafi Devi Memorial Charitable Trust Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2009) 153 PLR 59
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(2)(b)
High Courts07 Sept 2007
Court on its own motion Vs State of Punjab and Others M/s Ralla Ram Chanan Ram Vs Indian Oil Corporation Ltd.
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 731 : (2007) 4 RCR(Criminal) 864
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 114, 151, 152
High Courts07 Sept 2007
Anuradha Sharma Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0103
High Courts07 Sept 2007Allowed
Bhawanjit Singh and Others Vs Jaswinderjit Singh Bhuller and Others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 100
Constitution of India, 1950 — Article 227
High Courts07 Sept 2007
Jasbir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 798
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts07 Sept 2007Allowed
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0044
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7