High Courts07 Sept 2007Allowed
Baldev Krishan Shukla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 532
Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 439, 439(2)
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Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,462 of 4,620
High Courts07 Sept 2007Dismissed
Parshotam Dass and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 117 : (2009) 2 SLR 225
Land Acquisition Act, 1894 — Section 18, 30
High Courts07 Sept 2007Dismissed
Commissioner of Income Tax, Haryana, Rohtak Vs K.L. Poswal
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0012
Income Tax Act, 1961 — Section 256(1), 256(2)Land Acquisition Act, 1894 — Section 18
High Courts07 Sept 2007Dismissed
Smt. Asharafi Devi Memorial Charitable Trust Vs Ram Kumar
Punjab And Haryana At Chandigarh · AIR 2008 P&H 19 : (2008) 1 RCR(Civil) 551 : (2008) 1 RCR(Civil) 550 : (2008) 1 RCR(Rent) 137
Constitution of India, 1950 — Article 14, 19Transfer of Property Act, 1882 — Section 105
High Courts06 Sept 2007Dismissed
Mohan Singh Vs Karan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 221 : (2008) 3 RCR(Civil) 850
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1Constitution of India, 1950 — Article 227
High Courts06 Sept 2007Dismissed
Sukhbir Singh Vs Jagir Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 28
High Courts06 Sept 2007Dismissed
V.K. Milk Chilling Centre Vs Punjab Financial Corporation Bank and Others
Punjab And Haryana At Chandigarh · (2007) 4 BC 474
Constitution of India, 1950 — Article 226
High Courts06 Sept 2007Dismissed
Haryana Financial Corporation Vs Official Liquidator
Punjab And Haryana At Chandigarh · (2009) 149 CompCas 507 : (2007) 4 PLR 777
High Courts06 Sept 2007Allowed
Ramesh Chand and Another Vs Anita Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 775
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Sept 2007Dismissed
Manisha Gupta Vs Punjabi University and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0078
High Courts06 Sept 2007
Commissioner Vs B.C. Kataria, General Manager, Dhillon Kool Drinks and Beverages Limited
Punjab And Haryana At Chandigarh · (2008) 221 ELT 508
Central Excises and Salt Act, 1944 — Section 35ACustoms Act, 1962 — Section 128, 128A, 35G
High Courts06 Sept 2007
Het Ram Vs Pepsu Road Transport Corpn. and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 349
Constitution of India, 1950 — Article 14
High Courts06 Sept 2007Allowed
Spinder Singh alias Harminder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 163 : (2007) 4 RCR(Civil) 616
Punjab Land Reforms Act, 1972 — Section 18Punjab Tenancy Act, 1887 — Section 82
High Courts05 Sept 2007
Chattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0170
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 302, 427
High Courts05 Sept 2007Dismissed
Gaje Singh Vs Smt. Naresho
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0168
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts05 Sept 2007Allowed
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 735
Penal Code, 1860 (IPC) — Section 337, 338
High Courts05 Sept 2007Allowed
Mehraj Hussain Vs U.T. Administration and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 26
High Courts05 Sept 2007Allowed
Sahab Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts05 Sept 2007Dismissed
Balbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0110
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 61Penal Code, 1860 (IPC) — Section 186, 302, 323, 324, 332
High Courts05 Sept 2007Dismissed
State of Punjab Vs Major Singh and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34