High Courts05 Sept 2007Dismissed
United India Insurance Company Ltd. Vs Jain Crokery House and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0108
Arbitration Act, 1940 — Section 20, 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,463 of 4,620
High Courts05 Sept 2007Dismissed
Swaraj Engines Limited Vs Punjab State Industrial Development Corporation
Punjab And Haryana At Chandigarh · (2007) 148 PLR 606 : (2007) 4 RCR(Civil) 574
Punjab Public Moneys (Recovery of Dues) Act, 1983 — Section 4
High Courts05 Sept 2007Allowed
Indian Sulphacid Inds. Ltd. and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 162 : (2007) 4 RCR(Civil) 567
High Courts05 Sept 2007Dismissed
Gurjant Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 834
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Sept 2007Allowed
Ved Parkash Terhan and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 306, 34, 342, 420
High Courts05 Sept 2007Dismissed
Sukhjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0022
High Courts05 Sept 2007Allowed
Ram Dev and Others Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 352
High Courts05 Sept 2007Allowed
Sudarshan Chhabra Vs Paramjit Singh Gill
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 3 : (2008) 1 RCR(Civil) 38 : (2007) 2 RCR(Rent) 586
High Courts05 Sept 2007Allowed
Smt. Matto and Others Vs Naino and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 449 : (2008) 1 RCR(Civil) 8 : (2007) 2 RCR(Rent) 647
Evidence Act, 1872 — Section 31
High Courts05 Sept 2007
Jarant Singh and others Vs Sukhjinder Singh and others
Punjab And Haryana At Chandigarh · (2008) 1 HLR 308 : (2008) 1 RCR(Civil) 434
High Courts01 Sept 2007Dismissed
Commissioner of Income Tax Vs K.L. Poswal
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0093
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts31 Aug 2007Dismissed
Harpreet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts31 Aug 2007Dismissed
Tilak Raj Vs Smt. Vimla Devi and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 759
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Aug 2007
Naresh Kumar Vs Nanak Chand
Punjab And Haryana At Chandigarh · (2007) 4 PLR 509
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 16, 31Constitution of India, 1950 — Article 227
High Courts31 Aug 2007Dismissed
Municipal Council Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 758
Constitution of India, 1950 — Article 14
High Courts31 Aug 2007Dismissed
Gurpal Singh and Barinder Singh Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0140
Benami Transactions (Prohibition) Act, 1988 — Section 2
High Courts31 Aug 2007
Amarjit Kaur Bhatti Vs Kashmiri Lal and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 110 : (2008) 1 RCR(Civil) 456
High Courts31 Aug 2007
Executive Officer, Municipal Council, Urmar Tanda and another Vs Sarabjit Bhandari and another
Punjab And Haryana At Chandigarh · (2008) 2 ICC 766 : (2008) 1 RCR(Civil) 420
High Courts31 Aug 2007Allowed
Rati Ram and Others Vs Basanti Devi represented by Legal Representatives and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 513(1) : (2008) 1 RCR(Civil) 463
Hindu Succession Act, 1956 — Section 14
High Courts31 Aug 2007Dismissed
Nirmala Devi and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2008) ACJ 2702
Railways Act, 1989 — Section 123(c)