High Courts29 Aug 2007
Balkar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 597
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 366, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,465 of 4,620
High Courts29 Aug 2007
Dilbagh Singh Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 530
High Courts29 Aug 2007
Dr. Swaran Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 526
High Courts28 Aug 2007Dismissed
The Punjab State Agricultural Marketing Board and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 169 : (2007) 4 RCR(Civil) 614
Constitution of India, 1950 — Article 226
High Courts28 Aug 2007Dismissed
Saroj Rani and Others Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 762
High Courts28 Aug 2007Dismissed
Mohinder Partap Vij and Others Vs Rajiv Anand and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 761
Constitution of India, 1950 — Article 227
High Courts28 Aug 2007Dismissed
Om Parkash Vs Tara Chand and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 162(1) : (2007) 4 RCR(Civil) 597
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts28 Aug 2007Dismissed
Commissioner of Central Excise Vs Omkar Steel Tubes (P) Ltd. and Another
Punjab And Haryana At Chandigarh · (2008) 221 ELT 200
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 14, 35G
High Courts28 Aug 2007
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0132
Indian Medical Council Act, 1956 — Section 15Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 8Penal Code, 1860 (IPC) — Section 420
High Courts28 Aug 2007Dismissed
K.D. Sharma and Another Vs Ramesh Chander
Punjab And Haryana At Chandigarh · (2007) 148 PLR 456
Evidence Act, 1872 — Section 114, 67General Clauses Act, 1897 — Section 27
High Courts28 Aug 2007Dismissed
Dr. Sahib Singh and sons Vs MGF (India) Limited
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts28 Aug 2007Allowed
Mani Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 570 : (2007) 4 RCR(Criminal) 682
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 458, 460
High Courts28 Aug 2007
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0038
Penal Code, 1860 (IPC) — Section 201, 302, 34, 382
High Courts28 Aug 2007Dismissed
Saroj Rani Vs Pardeep Kumar
Punjab And Haryana At Chandigarh · (2007) 4 PLR 762
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Aug 2007Allowed
District Manager, Haryana Agro-Industries Corp. Ltd. Vs Workman Bhira Ram and Another
Punjab And Haryana At Chandigarh · (2008) 119 FLR 1009 : (2009) 1 LLJ 866 : (2008) 3 RCR(Civil) 711 : (2009) 1 SLR 177
Industrial Disputes Act, 1947 — Section 25G, 4H
High Courts27 Aug 2007Dismissed
Kuldip Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 760
High Courts27 Aug 2007Dismissed
Arun Chadha Vs Soni Agencies and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 431 : (2007) 4 PLR 632 : (2007) 4 RCR(Civil) 350 : (2007) 2 RCR(Rent) 435
High Courts27 Aug 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Navinder Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 625(1) : (2007) 4 RCR(Civil) 290
High Courts27 Aug 2007Dismissed
Commissioner of Income Tax Vs Sant Ram Mangat Ram
Punjab And Haryana At Chandigarh · (2009) 312 ITR 100
Income Tax Act, 1961 — Section 256(1)
High Courts27 Aug 2007Allowed
Sant Singh Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 266