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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,466 of 4,620

High Courts24 Aug 2007Dismissed

Harnam Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0188

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts24 Aug 2007

Harinderpal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 2 BC 649 : (2007) 4 CivCC 637 : (2008) 149 PLR 151 : (2007) 4 RCR(Civil) 528 : (2007) 4 RCR(Criminal) 534

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 206, 406, 420
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High Courts24 Aug 2007Dismissed

Yashpal Vs Baba Kashmir Gir

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 412 : (2008) 2 PLR 798 : (2008) 2 RCR(Civil) 138 : (2008) 1 RCR(Rent) 262

East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts24 Aug 2007

Gurtej Singh Vs Vijay Kumar

Punjab And Haryana At Chandigarh · (2008) 149 PLR 616 : (2008) 1 RCR(Civil) 63 : (2007) 2 RCR(Rent) 632

Constitution of India, 1950 — Article 227
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