High Courts23 Aug 2007Dismissed
Ajit Singh Vs Bhagsudhi Amar Trust
Punjab And Haryana At Chandigarh · (2008) 149 PLR 544 : (2008) 1 RCR(Civil) 6 : (2007) 2 RCR(Rent) 644
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,467 of 4,620
High Courts23 Aug 2007Dismissed
Mohinder Ram Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (2008) 2 PLR 807 : (2008) 2 RCR(Civil) 166 : (2008) 1 RCR(Rent) 277
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts23 Aug 2007Dismissed
Jugal Kishore Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts23 Aug 2007Dismissed
Rashid and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 644
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2007
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 319, 438Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts23 Aug 2007Dismissed
Maha Ram Vs Rakesh and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 114
High Courts22 Aug 2007
Artinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 277
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21
High Courts22 Aug 2007
Brij Bhushan Tyagi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0179
Hindu Marriage Act, 1955 — Section 13B
High Courts22 Aug 2007Allowed
Tarsem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 211 : (2007) 4 RCR(Criminal) 605
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts22 Aug 2007Dismissed
Sohan Lal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0113
High Courts22 Aug 2007Dismissed
Rajan Chaudhary Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0110
High Courts22 Aug 2007Dismissed
Ashok and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0090
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 216Evidence Act, 1872 — Section 32
High Courts22 Aug 2007Allowed
S.L. Chotani Vs Bank of India and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 711 : (2007) 4 PLR 662 : (2007) 4 RCR(Civil) 728
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Aug 2007Dismissed
Bhim Garg Vs The Debt Recovery Tribunal-II and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 170 : (2007) 4 RCR(Civil) 618
High Courts21 Aug 2007Dismissed
Sukhdevi Vs Hari Ram
Punjab And Haryana At Chandigarh · (2007) 4 PLR 551
High Courts21 Aug 2007Dismissed
Kuldip Singh Vs Malik Singh Cheema, Lehmber Singh and Pal Singh
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 465, 466, 468, 471
High Courts21 Aug 2007Allowed
The Ambala Improvement Trust Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0136
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts21 Aug 2007
Mukhtiar Singh and another Vs Gurdas and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 108 : (2008) 1 RCR(Civil) 454
High Courts21 Aug 2007Dismissed
The State of Punjab Vs Makhan Lal and Another
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366A, 376
High Courts21 Aug 2007Dismissed
Beg Raj and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 158, 173, 178Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15