COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,469 of 4,620

High Courts16 Aug 2007Allowed

Wassan Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0200

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

High Courts16 Aug 2007Dismissed

Smt. Kamla Devi Vs Smt. Gainda Devi and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 567

High Courts16 Aug 2007

Balwinder Singh Vs Municipal Committee, Samana

Punjab And Haryana At Chandigarh · (2008) 1 ICC 310 : (2008) 1 RCR(Civil) 703

High Courts16 Aug 2007Dismissed

Om Parkash Vs Man Singh and Others

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 632

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

High Courts16 Aug 2007Dismissed

Commissioner of Central Excise Vs Sigma Steel Tubes and Another

Punjab And Haryana At Chandigarh · (2007) 218 ELT 657

Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G

High Courts16 Aug 2007

Satpal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 600

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B

High Courts14 Aug 2007Dismissed

Pritam singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 943

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

High Courts14 Aug 2007Dismissed

Pritam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 712

Criminal Procedure Code, 1973 (CrPC) — Section 122, 173, 313, 427Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 31

High Courts14 Aug 2007Allowed

Commissioner of Income Tax Vs Sankalp Welfare Society

Punjab And Haryana At Chandigarh · (2008) 303 ITR 64

Income Tax Act, 1961 — Section 32AB

High Courts14 Aug 2007Dismissed

The Administrator, Municipality Vs Vijesh Kumar and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 561

Arbitration Act, 1940 — Section 14, 17, 30

High Courts14 Aug 2007

Commissioner of Income Tax Vs Bansal Abhushan Bhandar

Punjab And Haryana At Chandigarh · (2007) 213 CTR 97

Income Tax Act, 1961 — Section 143, 147, 154, 155, 156

High Courts14 Aug 2007

Commissioner of Income Tax Vs K.D. Prabhakar (HUF)

Punjab And Haryana At Chandigarh · (2007) 213 CTR 178 : (2009) 313 ITR 443

Income Tax Act, 1961 — Section 139, 147, 148, 154, 155

High Courts14 Aug 2007

Amar Kaur and Others Vs Satnam Singh and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 410

Penal Code, 1860 (IPC) — Section 304A

High Courts14 Aug 2007Dismissed

Jasbir Kaur Vs Dr. Harjinder Singh

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 386 : (2008) 3 PLR 249 : (2008) 2 RCR(Civil) 895 : (2007) 1 RCR(Civil) 596

Hindu Marriage Act, 1955 — Section 13

High Courts14 Aug 2007Dismissed

Nathuram Sharma Vs Rajendra Goyal

Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 96

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts13 Aug 2007

Vijay Kumar Vs Surinder Kaur @ Sunita

Punjab And Haryana At Chandigarh · (2008) 1 CCC 24 : (2008) 1 CivCC 24 : (2007) 2 FJCC 117 : (2008) 1 HLR 316 : (2008) 1 ICC 307 : (2008) 1 Marr.LJ 69 : (2007) 4 PLR 556 : (2008) 1 RCR(Civil) 704

High Courts13 Aug 2007Allowed

Anil Handa Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (2007) 4 PLR 555

Constitution of India, 1950 — Article 227

High Courts13 Aug 2007Dismissed

Commissioner of Income Tax Vs Mrs. Anju Bhayana

Punjab And Haryana At Chandigarh · (2007) 165 TAXMAN 517

Income Tax Act, 1961 — Section 132, 260A

High Courts13 Aug 2007

Radhey Shyam Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 181

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 307, 323

High Courts13 Aug 2007

Vijay Kumar Vs Smt. Surinder Kaur @ Sunita

Punjab And Haryana At Chandigarh · (2007) 4 PLR 556

Hindu Marriage Act, 1955 — Section 13, 13B