High Courts13 Aug 2007Allowed
Wazir and Others Vs Ram Parkash and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 408
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,470 of 4,620
High Courts13 Aug 2007Dismissed
Shivalik Woollen Mills (P) Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 212 CTR 508 : (2009) 309 ITR 157 : (2007) 164 TAXMAN 521
Income Tax Act, 1961 — Section 131, 148, 260A, 36
High Courts13 Aug 2007
United Bus Service Regd. Vs State Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0098
Motor Vehicles Act, 1988 — Section 100, 217, 41, 71, 82
High Courts13 Aug 2007
Suman Vs Bhagat Ram
Punjab And Haryana At Chandigarh · (2007) 4 PLR 440 : (2008) 1 RCR(Civil) 313 : (2008) 1 RCR(Rent) 25
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts13 Aug 2007Allowed
Pawan Kumar Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 160 : (2008) 1 RCR(Civil) 60
Limitation Act, 1963 — Section 5
High Courts13 Aug 2007Dismissed
Manohar Lal Sanghi Vs Jaswant Rai Ahuja
Punjab And Haryana At Chandigarh · (2007) 4 PLR 153 : (2008) 1 RCR(Civil) 47 : (2007) 2 RCR(Rent) 602
High Courts13 Aug 2007Dismissed
Jai Narayan Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2009) 221 CTR 255 : (2008) 306 ITR 335
Income Tax Act, 1961 — Section 148, 260A
High Courts10 Aug 2007
Taj Mohammad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 645 : (2008) 1 RCR(Civil) 406
High Courts10 Aug 2007Dismissed
Hans Raj and Others Vs Banta Ram and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 51
High Courts10 Aug 2007
Commissioner of Income Tax Vs Rais Ahmed and Co.
Punjab And Haryana At Chandigarh · (2008) 170 TAXMAN 566
Income Tax Act, 1961 — Section 143(3), 263
High Courts10 Aug 2007
Rajesh Dewan Vs Shrimati Soma Wati Aggarwal
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 352 : (2007) 4 PLR 655 : (2008) 1 RCR(Civil) 411 : (2007) 2 RCR(Rent) 693
Evidence Act, 1872 — Section 144Transfer of Property Act, 1882 — Section 106
High Courts10 Aug 2007Allowed
Bimla Rani and Others Vs Land Acquisition Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 598 : (2007) 4 RCR(Civil) 329
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4
High Courts09 Aug 2007Allowed
Deepak Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 690
Penal Code, 1860 (IPC) — Section 186, 307, 332, 34, 353
High Courts09 Aug 2007Dismissed
Dhan Singh Vs Sajjan and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 430
High Courts09 Aug 2007
Jagdish and Another Vs Shiv Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 773
High Courts09 Aug 2007Dismissed
Ravi Sharma Vs Sanjiv Kumar Jain and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 148
Constitution of India, 1950 — Article 227
High Courts09 Aug 2007Dismissed
Inder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 452
Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 29, 50
High Courts08 Aug 2007Allowed
Indira Goel and Another Vs Ashok Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 172
Motor Vehicles Act, 1988 — Section 140, 166
High Courts08 Aug 2007Allowed
Punjab State Warehousing Corporation Vs Shiv Shankar Rice Mills and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 399
Arbitration and Conciliation Act, 1996 — Section 30, 31, 34, 36, 37Constitution of India, 1950 — Article 227