COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,471 of 4,620

High Courts08 Aug 2007

Kulwinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2007) 4 CTC 769 : (2007) 3 RCR(Criminal) 1052

Constitution of India, 1950 — Article 141, 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 320, 362, 369Penal Code, 1860 (IPC) — Section 147, 148, 149, 279, 304B

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High Courts08 Aug 2007Allowed

Paramjit Kaur and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0131

Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10

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High Courts08 Aug 2007

Commssioner of Income Tax Vs Haryana Minerals Ltd.

Punjab And Haryana At Chandigarh · (2009) 313 ITR 318

Income Tax Act, 1961 — Section 256, 80HHC

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High Courts08 Aug 2007Allowed

Sukhdeep Singh Bhoday Vs Joint Director General of Foreign Trade and Others

Punjab And Haryana At Chandigarh · (2007) 123 ECC 302 : (2007) 149 ECR 302 : (2007) 216 ELT 181

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Customs Act, 1962 — Section 127B

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High Courts08 Aug 2007

The Commissioner of Income Tax Vs Punjab Financial Corporation Limited

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0125

Income Tax Act, 1961 — Section 263, 57

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High Courts08 Aug 2007Dismissed

Gram Panchayat of Village Fatehabad Vs Shiromani Gurdwara Parbandak Committee and Others

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0103

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts08 Aug 2007Dismissed

Bhajan Lal Vs Usha Rani

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0081

Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts08 Aug 2007Dismissed

Joginder Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 268

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c), 25, 50

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High Courts07 Aug 2007Dismissed

Ropar District Co-operative Milk Producers Union Ltd. Vs Commissioner of Income Tax-II

Punjab And Haryana At Chandigarh · (2009) 311 ITR 42 : (2007) 165 TAXMAN 477

Income Tax Act, 1961 — Section 148, 260A

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High Courts07 Aug 2007Allowed

Gram Panchayat Vs Jagdish Chand and Others

Punjab And Haryana At Chandigarh · (2008) 1 CivCC 364 : (2008) 149 PLR 171 : (2007) 4 RCR(Civil) 636

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

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High Courts07 Aug 2007Allowed

Sunder Dass and Company Vs Jind Co-operative Sugar Mills Limited

Punjab And Haryana At Chandigarh · (2008) 2 PLR 179 : (2007) 4 RCR(Civil) 661

Arbitration Act, 1940 — Section 30

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High Courts07 Aug 2007Allowed

Usha Rani Vs Pushpa Devi

Punjab And Haryana At Chandigarh · (2008) 2 CivCC 616 : (2008) 2 PLR 803 : (2008) 2 RCR(Civil) 163

Transfer of Property Act, 1882 — Section 60

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High Courts07 Aug 2007

J.C.T. Electronics Ltd. Vs Presiding Officer, Industrial Tribunal and Another

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0127

Industrial Disputes Act, 1947 — Section 18, 20

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High Courts07 Aug 2007Dismissed

Pamesh Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0124

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High Courts07 Aug 2007

Vaish College of Education and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0102

National Council for Teacher Education Act, 1993 — Section 14

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High Courts07 Aug 2007

Commissioner of Wealth Tax, Rohtak Vs Hemla Embrodery Mills (P.) Ltd.

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0030

Wealth Tax Act, 1957 — Section 16A(5), 27A

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High Courts07 Aug 2007

Oriental Insurance Company Ltd. Vs Smt. Mantari (Widow) and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 175 : (2007) 4 RCR(Civil) 648

Motor Vehicles Act, 1988 — Section 147, 166

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High Courts06 Aug 2007Allowed

Commissioner of Income Tax Vs Smt. Paramjit Kaur

Punjab And Haryana At Chandigarh · (2009) 311 ITR 38

Income Tax Act, 1961 — Section 256(1)

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High Courts06 Aug 2007Allowed

Gurdial Singh and Another Vs Hazura Singh and Others

Punjab And Haryana At Chandigarh · AIR 2007 P&H 188 : (2007) 148 PLR 144

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High Courts06 Aug 2007Allowed

Centurion Bank of Punjab Vs Mahesh Lal

Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 280 : (2007) 4 PLR 159

Arbitration and Conciliation Act, 1996 — Section 11, 16, 8

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