High Courts02 Aug 2007Allowed
Prem Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0093
General and Common Conditions of Service Rules, 1994 — Rule 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,473 of 4,620
High Courts02 Aug 2007Dismissed
Commissioner of Income Tax Vs H.P. Cotton Textile Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 436
Income Tax Act, 1961 — Section 260A, 263, 80I
High Courts02 Aug 2007
Nek Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts01 Aug 2007Dismissed
Surta Vs Kailash Chand and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 369 : (2007) 4 PLR 123 : (2008) 1 RCR(Civil) 53 : (2007) 2 RCR(Rent) 623
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts01 Aug 2007
Bhakra Beas Management Board Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0123
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
High Courts01 Aug 2007Allowed
Diksha Rani and Another Vs Deep Chand
Punjab And Haryana At Chandigarh · (2007) 2 DMC 779
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts01 Aug 2007Dismissed
Jai Chand Vs Bag Chand
Punjab And Haryana At Chandigarh · (2007) 148 PLR 105 : (2008) 1 RCR(Civil) 714
Specific Relief Act, 1963 — Section 20, 22, 23
High Courts01 Aug 2007Dismissed
Fateh Chand Vs Mahant Dwarka Dass Chela Mahant Karam Parkash, Mohatmim Dera Smadh Baba Giani
Punjab And Haryana At Chandigarh · (2007) 4 PLR 435
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts01 Aug 2007Allowed
Dina Nath and Others Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 22 : (2007) 4 RCR(Civil) 506
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33
High Courts01 Aug 2007Allowed
Mian Mohinder Singh (D) through L.Rs. Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 30 : (2008) 2 RCR(Civil) 605
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 21(2)
High Courts01 Aug 2007Allowed
Jasbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 2 DMC 771 : (2009) 1 SLR 82
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 307, 406, 498A
High Courts31 Jul 2007Dismissed
Commissioner of Income Tax Vs Sohan Lal Chhajan Mal
Punjab And Haryana At Chandigarh · (2009) 222 CTR 190 : (2008) 307 ITR 53
Income Tax Act, 1961 — Section 143(2), 256(1)
High Courts31 Jul 2007Dismissed
Ishwar Vs Chander Bhan and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 431(1)
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Jul 2007Dismissed
Deputy General Manager (Marketing), The Punjab Mandi Board and Another Vs Aggarwal Roller Flour Mills and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 45 : (2007) 4 RCR(Civil) 298
Constitution of India, 1950 — Article 226
High Courts31 Jul 2007
Ram Murthi Vs Prem Kumar
Punjab And Haryana At Chandigarh · (2008) 1 ILR (P&H) 178 : (2008) 1 RCR(Civil) 238 : (2007) 2 RCR(Rent) 716
High Courts30 Jul 2007Dismissed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 302, 303, 304, 304
High Courts30 Jul 2007Dismissed
Khushminder Singh Vs Harbhajan Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 718 : (2008) 149 PLR 42 : (2007) 4 RCR(Civil) 410
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Jul 2007Dismissed
Nirmal Singh And Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 271
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 376, 376(g)
High Courts30 Jul 2007Dismissed
Gurdev Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 115 FLR 272
Army Rules, 1954 — Rule 11(2)
High Courts30 Jul 2007Dismissed
Singh Legal Foundation Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2008) 149 PLR 387 : (2007) 5 RCR(Civil) 846
Constitution of India, 1950 — Article 14, 226, 227, 9