High Courts26 Jul 2007
Ashok Kumar Vs Mohinder Pal Singh and Another
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 275 : (2007) 4 PLR 422 : (2008) 1 RCR(Civil) 772 : (2008) 1 RCR(Rent) 143
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,475 of 4,620
High Courts26 Jul 2007Allowed
Shavinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0151
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts26 Jul 2007Dismissed
Prem Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 190, 200, 203Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts26 Jul 2007Dismissed
Satbir Kaur @ Satbir Bajwa and Another Vs Dehati Cooperative Marketing Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 710 : (2007) 4 RCR(Civil) 328
High Courts26 Jul 2007
The commissioner of Income Tax Vs Kulwant Industries
Punjab And Haryana At Chandigarh · (2008) 214 CTR 223 : (2009) 311 ITR 377
Income Tax Act, 1961 — Section 143, 256Transfer of Property Act, 1882 — Section 122
High Courts26 Jul 2007Allowed
Commissioner of Income Tax Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (2008) 219 CTR 69 : (2009) 317 ITR 209
Income Tax Act, 1961 — Section 260A
High Courts26 Jul 2007Allowed
Ramesh and Others Vs Sate of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 236
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts26 Jul 2007Dismissed
Sukhdev Singh @ Makhan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 155
Penal Code, 1860 (IPC) — Section 279, 304A, 313, 337, 338
High Courts25 Jul 2007Dismissed
Harmit Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 900
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts25 Jul 2007Dismissed
State of Haryana Vs Hari Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 543 : (2008) 1 RCR(Civil) 65
Land Acquisition Act, 1894 — Section 18, 4
High Courts25 Jul 2007Dismissed
Rattan Chand (Dead) through his L.Rs. Vs Chameli Devi (Dead) through her L.Rs.
Punjab And Haryana At Chandigarh · AIR 2008 P&H 1 : (2008) 4 CivCC 306 : (2008) 152 PLR 245 : (2008) 1 RCR(Civil) 233 : (2007) 2 RCR(Rent) 710
Transfer of Property Act, 1882 — Section 108
High Courts25 Jul 2007
Natha Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 4 PLR 292 : (2007) 3 RCR(Civil) 806
Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 Jul 2007Dismissed
Karam Singh etc. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 384 : (2007) 4 PLR 391 : (2008) 1 RCR(Civil) 124 : (2007) 2 RCR(Rent) 717
High Courts25 Jul 2007Dismissed
Desh Bandhu Bhalla Vs Darshana Rani
Punjab And Haryana At Chandigarh · (2007) 4 PLR 103 : (2008) 1 RCR(Civil) 717
High Courts25 Jul 2007
Prithvi Raj Vs State Election Commission and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 178 : (2007) 3 RCR(Civil) 817
Constitution of India, 1950 — Article 136, 226, 227, 243, 243C
High Courts25 Jul 2007Allowed
Harbinder Singh Dhillon and Another Vs Union Territory and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 195 : (2007) 148 PLR 639 : (2007) 4 RCR(Civil) 84
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10Constitution of India, 1950 — Article 14, 226, 227
High Courts25 Jul 2007Allowed
Bhalle Ram Vs Haryana State Electricity Board Etc.
Punjab And Haryana At Chandigarh · (2007) 4 PLR 166
High Courts25 Jul 2007
Commissioner of Income Tax Vs National Mining Co.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 289
Income Tax Act, 1961 — Section 143, 256, 271
High Courts25 Jul 2007Allowed
Gayatri Engg. Co. Vs Indian Oil Corporation Ltd., Panipat Refinery and Others
Punjab And Haryana At Chandigarh · (2008) 2 ARBLR 2246 : (2008) 149 PLR 154 : (2007) 4 RCR(Civil) 563
Arbitration and Conciliation Act, 1996 — Section 7, 8
High Courts25 Jul 2007Allowed
Commissioner of Income Tax Vs Victor Cycles P. Ltd.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 272
Income Tax Act, 1961 — Section 256(1), 80HHC(1)(b)