High Courts25 Jul 2007
Commissioner of Income Tax Vs Dhiman Iron and Steel Co. (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 306 ITR 18
Companies (Profits) Surtax Act, 1964 — Section 5, 6, 9Income Tax Act, 1961 — Section 163, 256
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,476 of 4,620
High Courts25 Jul 2007Dismissed
Jagdish Parshad Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 50 : (2007) 4 RCR(Civil) 397
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 2007
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 4478
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 54
High Courts24 Jul 2007Dismissed
Doraha Agro Foods Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 9 VST 215
Punjab Value Added Tax Act, 2005 — Section 28, 56, 57, 62, 63
High Courts24 Jul 2007Allowed
Satish Chopra and Another Vs Suraj Parkash and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 198 : (2007) 148 PLR 631 : (2007) 4 RCR(Civil) 324
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts24 Jul 2007Allowed
Ashok Kumar Sachdeva Vs Harish Malik
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 397 : (2007) 4 PLR 164 : (2007) 4 RCR(Civil) 311
Evidence Act, 1872 — Section 65, 66, 74
High Courts24 Jul 2007Dismissed
Puran Chand Vs The Market Committee
Punjab And Haryana At Chandigarh · (2007) 4 PLR 643 : (2007) 4 RCR(Civil) 86
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Jul 2007Allowed
The General Manager, Punjab Roadways Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2007) 115 FLR 1123 : (2008) 1 LLJ 231 : (2007) 4 PLR 392
Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 15
High Courts24 Jul 2007Dismissed
Som Nath Rolia Vs Manoj Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 412
Specific Relief Act, 1963 — Section 19
High Courts24 Jul 2007
Mool Chand Vs Sat Narain
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 693 : (2007) 2 ILR (P&H) 599 : (2007) 4 RCR(Civil) 400 : (2007) 2 RCR(Rent) 437
High Courts23 Jul 2007Dismissed
State of Punjab Vs Kaka Singh and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 320, 378Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts23 Jul 2007
Commissioner of Income Tax Vs New India Rubber and Chemical Industries
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0161
Income Tax Act, 1961 — Section 148, 256
High Courts23 Jul 2007Allowed
Jai Singh Vs Smt. Sukhjit Kaur
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 139 : (2007) 4 PLR 706 : (2007) 4 RCR(Civil) 307
Arbitration Act, 1940 — Section 30Penal Code, 1860 (IPC) — Section 463, 464
High Courts23 Jul 2007Dismissed
Jaswant Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 389 : (2007) 5 RCR(Civil) 814
Constitution of India, 1950 — Article 14, 19, 226, 227Land Acquisition Act, 1894 — Section 11, 17, 18, 24, 31
High Courts23 Jul 2007Allowed
Satya Pal Sharma Vs Smt. Satwant Kaur
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0081
High Courts23 Jul 2007Allowed
Smt. Gomti and Others Vs Purshotam and Others
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 742 : (2008) 149 PLR 164 : (2007) 4 RCR(Civil) 560
Transfer of Property Act, 1882 — Section 54
High Courts23 Jul 2007Allowed
Jai Singh Vs Man Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 563 : (2008) 151 PLR 523 : (2008) 3 RCR(Civil) 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Jul 2007Allowed
Kandhara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 679
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 304A
High Courts23 Jul 2007Dismissed
Jai Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts20 Jul 2007
Inderjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0152
Penal Code, 1860 (IPC) — Section 376(g), 452