High Courts16 Jul 2007Dismissed
Baljeet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,478 of 4,620
High Courts16 Jul 2007Allowed
Shashi Kumar @ Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Jul 2007Allowed
Kanwarjit Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0188
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts16 Jul 2007Dismissed
Anil Goel Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2008) 306 ITR 212
Income Tax Act, 1961 — Section 260A
High Courts16 Jul 2007Allowed
Jasvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0153
Penal Code, 1860 (IPC) — Section 376, 450
High Courts16 Jul 2007
Commissioner of Income Tax Vs Ravi Kumar
Punjab And Haryana At Chandigarh · (2007) 294 ITR 78
Income Tax Act, 1961 — Section 132, 143, 256, 69A
High Courts16 Jul 2007Dismissed
Suraj Motor Co. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 9 VST 211
Punjab Value Added Tax Act, 2005 — Section 51, 68
High Courts16 Jul 2007Dismissed
Parminder Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 4055 : (2007) 4 RCR(Criminal) 419
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 342, 364A, 380, 411
High Courts16 Jul 2007Dismissed
Mahesh Kapoor and Another Vs Haryana State Industrial Development Corporation Limited
Punjab And Haryana At Chandigarh · AIR 2007 P&H 191 : (2007) 5 RCR(Civil) 828
Constitution of India, 1950 — Article 14, 226
High Courts16 Jul 2007
Tirath Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 68
Criminal Procedure Code, 1973 (CrPC) — Section 16, 262, 265, 313Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a)(i), 16A, 7
High Courts16 Jul 2007Dismissed
Om Parkash and Another Vs Rajni Gupta and Another
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 664 : (2007) 4 PLR 121 : (2008) 1 RCR(Civil) 400
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19
High Courts13 Jul 2007Dismissed
Sadhu Singh and Another Vs Kehar Singh and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 105
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 2007Dismissed
R.R. Engineering Company Vs Panipat Co-Operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2008) 2 ARBLR 207 : (2008) 149 PLR 185
Arbitration Act, 1940 — Section 14, 17, 30, 33Evidence Act, 1872 — Section 58
High Courts13 Jul 2007
Smt. Kusum Rani Vs Motor Accident Claims Tribunal
Punjab And Haryana At Chandigarh · (2007) 4 PLR 625 : (2007) 4 RCR(Civil) 248
High Courts13 Jul 2007
Commissioner of Income Tax Vs Hindustan Tools and Forgings P. Ltd.
Punjab And Haryana At Chandigarh · (2008) 306 ITR 209 : (2009) 179 TAXMAN 11
Income Tax Act, 1961 — Section 148, 256(1)
High Courts12 Jul 2007Dismissed
Harnam Singh Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 431
High Courts12 Jul 2007Dismissed
Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 232
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 304A
High Courts12 Jul 2007
Avtar Singh Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 739
High Courts12 Jul 2007
Commissioner of Income Tax Vs Bal Krishan Jagdish Chand
Punjab And Haryana At Chandigarh · (2007) 213 CTR 174
Income Tax Act, 1961 — Section 142, 143, 154, 256, 40A
High Courts12 Jul 2007Allowed
Ram Dass and Another Vs Shisha Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 200 : (2008) 1 CivCC 635 : (2008) 149 PLR 370 : (2007) 5 RCR(Civil) 800
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 19