High Courts20 Jul 2007Allowed
Sunbeam Polymer Products and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 4 BC 160
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,477 of 4,620
High Courts20 Jul 2007Allowed
Escotel Mobile Communication Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 148 PLR 170 : (2007) 4 RCR(Civil) 124 : (2007) 9 VST 382
Central Sales Tax Act, 1956 — Section 10, 10AConstitution of India, 1950 — Article 226
High Courts20 Jul 2007Dismissed
Sukhdev Singh @ Sukha Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 10 : (2009) 3 RCR(Civil) 310
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2007Allowed
National Insurance Company Ltd. Vs Nirmla Devi and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 1538 : (2008) 3 PLR 65
High Courts19 Jul 2007Allowed
Liberty Group Marketing Division Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 294 ITR 61
Income Tax Act, 1961 — Section 256
High Courts19 Jul 2007Dismissed
R.P. Girdhar Vs Shri Prem Parshant and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0125
Punjab Civil Services Rules — Rule 4.4(C)
High Courts19 Jul 2007
Commissioner of Income Tax Vs Vir Khanna
Punjab And Haryana At Chandigarh · (2007) 211 CTR 565 : (2008) 306 ITR 13 : (2007) 164 TAXMAN 414
Income Tax Act, 1961 — Section 131, 133A, 139, 18, 215
High Courts18 Jul 2007
Kako and Others Vs Ram Sarup Garg and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 505 : (2007) 4 RCR(Civil) 326
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Jul 2007Allowed
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 927
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jul 2007Dismissed
Amarjit Kaur and Another Vs The Muktsar Co-operative Marketing-cum-Processing Society Limited and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 12
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Jul 2007Allowed
Mulakh Raj and Another Vs Jugraj Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 117 : (2008) 1 RCR(Civil) 50 : (2007) 2 RCR(Rent) 605
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Jul 2007Dismissed
Satnam Kaur Vs Onkar Singh
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts18 Jul 2007Dismissed
Municipal Corporation and Another Vs Ajit Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 537 : (2008) 3 RCR(Civil) 29
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jul 2007Dismissed
Commissioner of Income Tax Vs Smt. Varsha Goyal
Punjab And Haryana At Chandigarh · (2009) 319 ITR 92
Income Tax Act, 1961 — Section 260A
High Courts17 Jul 2007Allowed
Makhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0189
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Jul 2007Allowed
Jeeto @ Smt. Manjit Kaur Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 678 : (2008) 2 PLR 147 : (2007) 4 RCR(Civil) 408 : (2009) 8 SLR 747
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 9
High Courts17 Jul 2007
Rohan Sood Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0074
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 3, 47, 9
High Courts17 Jul 2007Dismissed
State of Haryana Vs Shardi and Another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 24
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 109, 302, 307, 34, 498A
High Courts17 Jul 2007Allowed
Ankur Saxena and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts17 Jul 2007Allowed
Amrik Singh and Another Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 152