High Courts30 Jul 2007Dismissed
Pawan Kumar Garg Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 311 ITR 397 : (2007) 164 TAXMAN 382
Income Tax Act, 1961 — Section 143, 260A, 271Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,474 of 4,620
High Courts30 Jul 2007Dismissed
Amritsar Swadeshi Textiles Corporation Pvt. Ltd. Vs Vinod Krishan Khanna and Others
Punjab And Haryana At Chandigarh · (2008) 142 CompCas 362 : (2008) 215 CTR 362 : (2007) 4 PLR 136
COMPANIES ACT, 1956 — Section 433, 439, 483Penal Code, 1860 (IPC) — Section 120B, 406, 465, 467, 468
High Courts30 Jul 2007Dismissed
Baldev Singh Vs Smt. Kartar Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 157
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jul 2007Allowed
Ram Gulam Vs Haryana Diary Development Cooperative Federation Limited and Others
Punjab And Haryana At Chandigarh · (2008) 116 FLR 294 : (2008) 1 LLJ 647 : (2007) 4 PLR 416 : (2007) 4 RCR(Civil) 271
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11A
High Courts30 Jul 2007Dismissed
Shastri Construction Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 1 ARBLR 472 : (2008) 149 PLR 52 : (2007) 4 RCR(Civil) 411
High Courts30 Jul 2007Allowed
Balbir Singh Walia Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 76
Copyright Act, 1957 — Section 14, 17, 18, 19, 22Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 415, 468Penal Code, 1860 (IPC) — Section 120B, 179, 182, 420, 465
High Courts30 Jul 2007Dismissed
Kashmir Singh Vs Gurmeet Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 43 : (2007) 4 RCR(Civil) 396
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jul 2007Dismissed
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 235
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 50
High Courts27 Jul 2007
Ronki Ram Vs Prem Saini and others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 304
High Courts27 Jul 2007
Satish Kumar and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 561
High Courts27 Jul 2007Allowed
Smt. Jagpali and Others Vs Paramjit, Driver and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 703 : (2007) 4 RCR(Civil) 305
Motor Vehicles Act, 1939 — Section 110A
High Courts27 Jul 2007Dismissed
Ved Ram Vs Har Kishan
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 763 : (2008) 149 PLR 159 : (2007) 4 RCR(Civil) 559
High Courts27 Jul 2007Dismissed
Rattan Chand (Dead) through his LRs. Vs Chameli Devi (Dead) through her LRs.
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0022
East Punjab Urban Rent Restriction Act, 1949 — Section 10, 14, 15, 21Transfer of Property Act, 1882 — Section 108
High Courts27 Jul 2007Allowed
Bhira Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 924
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376(g), 506
High Courts26 Jul 2007Allowed
Scanomax India Ltd. (In Liquidation) Vs PSIDC and Others
Punjab And Haryana At Chandigarh · (2008) 146 CompCas 102
High Courts26 Jul 2007Allowed
Krishan Lal and Another Vs Phool Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 167 : (2007) 4 RCR(Civil) 562
High Courts26 Jul 2007Dismissed
Chandimandir Stone Crusher Vs Smt. Nirmala Devi and Another
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 154 : (2008) 149 PLR 153 : (2007) 4 RCR(Civil) 564
Partnership Act, 1932 — Section 69
High Courts26 Jul 2007Dismissed
Smt. Chandro Devi and Others Vs Suresh Sharma and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 504 : (2007) 4 RCR(Civil) 323
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Jul 2007Dismissed
Sanjay alias Sanjoo Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts26 Jul 2007
Commissioner of Income Tax Vs Prem Kumar Bhagat
Punjab And Haryana At Chandigarh · (2009) 311 ITR 266
Income Tax Act, 1961 — Section 143, 144, 146, 148, 163