High Courts06 Aug 2007Dismissed
Commissioner of Income Tax Vs Lally Motors
Punjab And Haryana At Chandigarh · (2009) 311 ITR 29
Income Tax Act, 1961 — Section 194I(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,472 of 4,620
High Courts06 Aug 2007Dismissed
Commissioner of Income Tax Vs Rajiv Bhatara
Punjab And Haryana At Chandigarh · (2007) 212 CTR 77
Income Tax Act, 1961 — Section 113, 154, 260A
High Courts06 Aug 2007
Shammi Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 25, 42
High Courts06 Aug 2007Dismissed
Commissioner of Income Tax Vs Piccadily Agro Industries Ltd.
Punjab And Haryana At Chandigarh · (2007) 212 CTR 505 : (2009) 311 ITR 24
Income Tax Act, 1961 — Section 10, 143, 260A, 263, 32
High Courts06 Aug 2007Dismissed
Atma Tube Products Ltd. Vs Debt Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0101
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 2, 36
High Courts06 Aug 2007
Osaw Agro Industries Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 535 : (2007) 4 RCR(Civil) 121 : (2007) 9 VST 393
Central Sales Tax Act, 1956 — Section 21, 3Constitution of India, 1950 — Article 226, 301
High Courts06 Aug 2007
Varinderjit Singh Vs Tajinder Singh and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1667 : (2007) 4 PLR 142 : (2008) 1 RCR(Civil) 67
High Courts06 Aug 2007
Inderjit Mehta Construction Pvt. Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2007) 3 ARBLR 310
Arbitration and Conciliation Act, 1996 — Section 11, 37
High Courts03 Aug 2007
Vijay Bank Staff III Cooperative House Building Sociey House No. 1117, Sectior 11, Panchkula Vs Haryana Urban Development Authority, thorugh its chief Administrator, Sector 6, Panchkula
Punjab And Haryana At Chandigarh · (2007) 3 ICC 848 : (2008) 1 ILR (P&H) 235 : (2007) 4 RCR(Civil) 191
High Courts03 Aug 2007Allowed
Suresh Kumar Vs Yamin Ali and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 161 : (2007) 4 RCR(Civil) 584
High Courts03 Aug 2007Dismissed
Spice Communications Pvt. Ltd. Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts03 Aug 2007
Bachan Singh and others Vs Financial Commissioner, Appeal (1) Punjab and others
Punjab And Haryana At Chandigarh · (2008) 3 LLR 676 : (2008) 3 RCR(Civil) 887
High Courts03 Aug 2007
The Commissioner of Income Tax Vs Gupta Engineering Works
Punjab And Haryana At Chandigarh · (2007) 213 CTR 30
COMPANIES ACT, 1956 — Section 617Income Tax Act, 1961 — Section 154, 155, 156, 32, 32A
High Courts03 Aug 2007Dismissed
National Insurance Company Ltd. Vs Smt. Asha Rani and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2009 : (2007) 4 PLR 158 : (2008) 1 RCR(Civil) 60 : (2008) 1 RCR(Civil) 5
High Courts03 Aug 2007Dismissed
J.S. Dahiya Vs Chatar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 3Registration Act, 1908 — Section 17
High Courts03 Aug 2007Dismissed
Commissioner of Income Tax Vs Rohtas
Punjab And Haryana At Chandigarh · (2007) 212 CTR 495 : (2009) 311 ITR 460
Income Tax Act, 1961 — Section 142, 143, 148, 260A, 54B
High Courts03 Aug 2007Dismissed
Smt. Bhani (Dead) through her L.Rs. and Another Vs The Punjab Business and Supply Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2008) 2 PLR 389 : (2008) 3 RCR(Civil) 466
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts02 Aug 2007Dismissed
Dooni Chand and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 780
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 23, 25, 29
High Courts02 Aug 2007Dismissed
Sannu alias Raju Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 152
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts02 Aug 2007
Commissioner of Income Tax Vs Hemla Embroidery Mills (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 212 CTR 497 : (2009) 311 ITR 412
FINANCE ACT, 1983 — Section 40Income Tax Act, 1961 — Section 256, 27Transfer of Property Act, 1882 — Section 53A