High Courts17 Sept 2007Allowed
Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 891
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,459 of 4,620
High Courts17 Sept 2007Dismissed
Smt. Shanti Devi (dead) represented by LR. Vs Gian Chand
Punjab And Haryana At Chandigarh · (2008) 2 PLR 393 : (2008) 1 RCR(Civil) 658
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts17 Sept 2007Allowed
Surjeet @ Surjit Singh Kataria and Others Vs Raj Hans and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 423
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 Sept 2007
Siri Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 215, 221, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A
High Courts17 Sept 2007
Sant Gurmeet Ram Rahim Singh Insan Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 173, 209, 437, 438, 439Penal Code, 1860 (IPC) — Section 376, 506, 509
High Courts17 Sept 2007
K.K. Puri (Deceased) by L.Rs. Vs Smt. Krishna Puri and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 23 : (2008) 1 CivCC 194 : (2007) 4 PLR 669 : (2007) 4 RCR(Civil) 638
Registration Act, 1908 — Section 17, 7
High Courts17 Sept 2007Allowed
The State of Punjab Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 57
High Courts17 Sept 2007Dismissed
Kishan Singh Vs Sucha Singh
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 755 : (2008) 2 PLR 707 : (2008) 2 RCR(Civil) 394
Specific Relief Act, 1963 — Section 41(h)
High Courts17 Sept 2007
Sunil Sardana Vs Renu Rawal
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts17 Sept 2007Dismissed
Shivala Damodar Dass Vs Kundan Lal and Another
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 684 : (2008) 2 PLR 381 : (2008) 3 RCR(Civil) 217 : (2008) 2 RCR(Rent) 1
High Courts17 Sept 2007Allowed
Mrs. Sarabjit Kaur and Others Vs Vikram Chehal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 354
High Courts17 Sept 2007
Shimla Rani and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 138
High Courts14 Sept 2007
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 6
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 325
High Courts14 Sept 2007
Devinder Singh and Another Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 737 : (2008) 2 RCR(Civil) 496
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts14 Sept 2007
Nirmala Devi Vs Vijay Kumar
Punjab And Haryana At Chandigarh · AIR 2008 P&H 11 : (2008) 2 CivCC 790 : (2008) 3 RCR(Civil) 885 : (2008) 2 RCR(Rent) 167
Civil Procedure Code, 1908 (CPC) — Section 151, 7Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts14 Sept 2007Dismissed
Commissioner of Central Excise Commissionerate Vs Dr. Lal Path Lab (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 213 CTR 15 : (2007) 9 VST 700
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65, 73, 75, 75A, 76
High Courts14 Sept 2007Allowed
Nirbhey Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2008) 149 PLR 156 : (2007) 4 RCR(Civil) 594
Constitution of India, 1950 — Article 226
High Courts13 Sept 2007Allowed
Commissioner of Income Tax Vs Jindal Fine Industries
Punjab And Haryana At Chandigarh · (2008) 307 ITR 307
Income Tax Act, 1961 — Section 256(1), 80HHC(3)(b)
High Courts13 Sept 2007
Shubh Karan and Others Vs State of Haryana Dalwinder Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 785
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts13 Sept 2007
Tarsem Singh and Karamjit Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34