High Courts24 Sept 2007
Punjab Alloys (P) Ltd., Chandigarh Vs Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 662
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,457 of 4,620
High Courts24 Sept 2007Allowed
Balwinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 SLR 263
High Courts24 Sept 2007Dismissed
Paramjit Kaur Vs Gurcharan Singh Walia
Punjab And Haryana At Chandigarh · (2008) 149 PLR 539 : (2008) 1 RCR(Civil) 40 : (2007) 2 RCR(Rent) 589
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts24 Sept 2007Dismissed
Prem Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 33
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 31, 32, 32G, 47
High Courts21 Sept 2007Allowed
Lal Chand Saini, Om Parkash Kakar and Others and Virander Sachdeva Vs Union of India (UOI) and Others Manmohan Singh Vs Govt. of India and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 606
Advocates Act, 1961 — Section 17, 20, 24, 24A, 25Constitution of India, 1950 — Article 14
High Courts21 Sept 2007Allowed
Karam Nath Vs Gurbux Singh Juneja (Dead) through his L.Rs.
Punjab And Haryana At Chandigarh · (2008) 149 PLR 72 : (2008) 2 RCR(Civil) 239 : (2008) 1 RCR(Rent) 319
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts21 Sept 2007
Suresh Kumar Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 519 : (2008) 1 RCR(Civil) 748
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts21 Sept 2007Dismissed
Sanjiv Kumar @ Sanju and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 744
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52A, 52A(2)(C), 52A(c)
High Courts20 Sept 2007Dismissed
Harun and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Sept 2007
Kewal Singh Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 658 : (2008) 149 PLR 173 : (2007) 4 RCR(Civil) 631
High Courts20 Sept 2007Dismissed
Commissioner of Income Tax Vs Jay Bee Industries
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0121
Income Tax Act, 1961 — Section 256(1)
High Courts20 Sept 2007Dismissed
Paramount Impex Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0058
Income Tax Act, 1961 — Section 260A, 80IB
High Courts20 Sept 2007Allowed
Dy. Commissioner of Income Tax Vs Embrocia Farms (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0036
Income Tax Act, 1961 — Section 143, 260A, 32A, 80HH, 80HHA
High Courts20 Sept 2007Allowed
Tejinder Kaur Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 485
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts19 Sept 2007Dismissed
Housing Board Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 826 : (2008) 1 RCR(Civil) 791
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Sept 2007Allowed
Harphool Singh and Others Vs Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 823 : (2008) 1 RCR(Civil) 460
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 20, 22
High Courts19 Sept 2007
Commissioner of Income Tax Vs Bakeman's Home Products
Punjab And Haryana At Chandigarh · (2007) 213 CTR 83
Income Tax Act, 1961 — Section 33B, 37, 80HH, 80HHA, 80J
High Courts19 Sept 2007
S.K. Bhowmik Vs S.K. Arora and Another
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 650
Child Marriage Restraint Act, 1929 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts19 Sept 2007Allowed
Darshan Singh and Others Vs Ram Chand
Punjab And Haryana At Chandigarh · (2007) 148 PLR 652
High Courts19 Sept 2007
Om Parkash Brick Kiln owner Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 LLR 312 : (2008) 1 RCR(Civil) 447