High Courts23 Apr 2009Dismissed
Dr. Vikas Saxena Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0188
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,280 of 4,622
High Courts23 Apr 2009
Pyare Lal Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 404 : (2009) 2 RCR(Rent) 233
High Courts23 Apr 2009Allowed
Vinod Kumar Sharma Vs Guman Singh
Punjab And Haryana At Chandigarh · (2009) 154 PLR 732
Civil Procedure Code, 1908 (CPC) — Section 60PENSIONS ACT, 1871 — Section 11
High Courts23 Apr 2009Dismissed
Ganpat Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 190 : (2010) 1 SLR 472
High Courts23 Apr 2009Dismissed
Raj Kumar Vs Mr. Bal Mukand and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0135
Motor Vehicles Act, 1988 — Section 140, 166
High Courts23 Apr 2009Dismissed
United India Insurance Co. Ltd. Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0134
Motor Vehicles Act, 1988 — Section 163A
High Courts23 Apr 2009
Vandana and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0132
High Courts23 Apr 2009
Amandeep Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Apr 2009Dismissed
Amarjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 SLR 728
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts23 Apr 2009Dismissed
Shri Bawa Ram Vs Kuldip Singh and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0129
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Apr 2009
Punjab Singh and Others Vs Sukhvinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0127
High Courts23 Apr 2009Dismissed
Bahadur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts23 Apr 2009Dismissed
Bhagwanti and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0119
Land Acquisition Act, 1894 — Section 18, 18(2), 4
High Courts23 Apr 2009Dismissed
Kanwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0114
Arms Act, 1959 — Section 25, 25(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 173, 401(3)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 363
High Courts23 Apr 2009
Kirpal Singh Vs The Punjab State
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0113
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 3.25
High Courts23 Apr 2009
Zimidara Trading Co. Vs Kanwar Bhan alias Kora
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0105
High Courts23 Apr 2009Allowed
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 7 RCR(Civil) 454 : (2010) 7 RCR(Civil) 453
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts23 Apr 2009Dismissed
Pritam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 882
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Apr 2009Dismissed
Harish Sethi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0083
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 341
High Courts23 Apr 2009
Krishan Kumar Vs Lehari Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0074