High Courts27 Apr 2009Dismissed
Joga Singh and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 637 : (2009) 6 SLR 213
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,278 of 4,622
High Courts27 Apr 2009
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 225
Ludhiana Improvement Trust Land Disposal Rules, 1964 — Rule 2(b), 5, 6Punjab Town Improvement Act, 1922 — Section 36, 42Utilisation of Land and Allotment of Plots by Improvement Trust Rules, 1975 — Rule 2(a)
High Courts27 Apr 2009
Bachan Singh and others Vs Union Territory, Chandigarh, through the Land Acquisition Collector, Sector 17, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 3 LLR 483 : (2009) 3 RCR(Civil) 170
High Courts27 Apr 2009Allowed
Hardam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 155 PLR 501
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts27 Apr 2009Allowed
Gurdial Singh and Another Vs S. Avtar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 164
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Apr 2009Allowed
Shimbhu Dayal Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 748 : (2010) 3 SLR 732
Constitution of India, 1950 — Article 14
High Courts27 Apr 2009Dismissed
The Garib Dass Co-op Transport Socieity Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0117
High Courts27 Apr 2009Allowed
Mani Ram Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0115
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Rule 132Punjab Civil Services Rules — Rule 6(1)
High Courts27 Apr 2009Allowed
Dharmendra Kumar Sinha and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts27 Apr 2009Dismissed
The Principal Chief Conservator of Forests and Others Vs Smt. Shanti and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0101
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts27 Apr 2009Allowed
Kaushalya Devi Vs Mukund Lal and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0099
High Courts27 Apr 2009Dismissed
Jagir Singh (deceased) through LRs. and Others Vs Union Territory
Punjab And Haryana At Chandigarh · (2010) 158 PLR 668
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2009
Wazir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 522
Penal Code, 1860 (IPC) — Section 148, 149
High Courts27 Apr 2009Allowed
Vinod Mittaland Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 194 : (2009) 4 RCR(Civil) 528
Haryana Urban Development Authority Act, 1977 — Section 17, 17(1), 17(2), 2HUDA (Disposal of Land and Buildings) Regulations, 1978 — Regulation 6Interest Act, 1978 — Section 3
High Courts27 Apr 2009
Waryam Singh and Others Vs President, Land Acquisition Tribunal, Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 255 : (2010) 5 RCR(Civil) 212
Land Acquisition Act, 1894 — Section 23
High Courts24 Apr 2009Dismissed
Santokh Masih and Others Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 734
Administration of Evacuee Property Act, 1950 — Section 7, 8
High Courts24 Apr 2009Dismissed
Food Corporation of India Vs Municipal Council
Punjab And Haryana At Chandigarh · (2009) 154 PLR 737 : (2009) 3 RCR(Civil) 539
Limitation Act, 1963 — Section 14
High Courts24 Apr 2009
Ladha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0204
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts24 Apr 2009
Raghbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 735
High Courts24 Apr 2009Dismissed
Tasveer Paul Kaur Vs Sukhmahinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 739 : (2009) 3 RCR(Civil) 601
Hindu Succession Act, 1956 — Section 6