High Courts29 Apr 2009Dismissed
Managing Committee, Indra High School Vs The Presiding Officer, School Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 196 : (2009) 7 SLR 465
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,277 of 4,622
High Courts29 Apr 2009Allowed
Renu Bansal and etc. Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2010) CriLJ 600 : (2009) 3 RCR(Criminal) 217
Immoral Traffic (Prevention) Act, 1956 — Section 4, 5
High Courts29 Apr 2009
Randhir Singh Vs Saroj Bala
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 476
High Courts29 Apr 2009Dismissed
Parbodh Chand Kapoor Vs Vijay Kapoor and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 100 : (2009) 155 PLR 632 : (2010) 7 RCR(Civil) 1366
Hindu Succession Act, 1956 — Section 23
High Courts29 Apr 2009
Shagan Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 661
Land Acquisition Act, 1894 — Section 4
High Courts29 Apr 2009Dismissed
Water and Power Consultancy (India) Ltd. Vs International Building and Furnishing Co. (Cal) Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 670 : (2009) 3 RCR(Civil) 162
Arbitration and Conciliation Act, 1996 — Section 11, 34, 7
High Courts29 Apr 2009Dismissed
Dharam Pal Vs Prithi Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 223
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts29 Apr 2009Allowed
Phuman Singh and Another Vs Hazara Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 694 : (2009) 3 RCR(Civil) 671
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Apr 2009
Nashib Singh @ Nasiba Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 562
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 61
High Courts28 Apr 2009Dismissed
Punjab State Electricity Board Vs Kapur Singh
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 703 : (2010) 1 SLR 355
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Apr 2009Allowed
Kashmira Singh alias Motu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 249 : (2009) 3 RCR(Criminal) 224
Penal Code, 1860 (IPC) — Section 201, 302
High Courts28 Apr 2009
Dhanpat Rai Taneja Vs Jagdish Chand
Punjab And Haryana At Chandigarh · (2009) 155 PLR 725 : (2009) 2 RCR(Rent) 363
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts28 Apr 2009
State of Punjab and Another Vs Hindustan Steel Industries
Punjab And Haryana At Chandigarh · (2010) 30 VST 106
Punjab Value Added Tax Act, 2005 — Section 51(7)(c), 68
High Courts28 Apr 2009
Smt. Krishna Devi Jaswal Vs Smt. Shanti Rani
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 682 : (2009) 156 PLR 204 : (2009) 4 RCR(Civil) 66 : (2009) 2 RCR(Rent) 207
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts28 Apr 2009Dismissed
Ganesh Misra Vs Mrs. Savita Devi Sahajpal
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 658 : (2009) 4 RCR(Civil) 381 : (2009) 2 RCR(Rent) 176
High Courts27 Apr 2009
Doaba Co-operative Sugar Mills Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 44 VST 80
Punjab General Sales Tax Act, 1948 — Section 1(2), 10(4), 10(6), 22(1)
High Courts27 Apr 2009Allowed
Parminder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 341, 354, 506, 509
High Courts27 Apr 2009
State of Haryana and Another Vs Mithu Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 656
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2009
Dalip Singh (deceased) through LRs. and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 664
Land Acquisition Act, 1894 — Section 4
High Courts27 Apr 2009Dismissed
Tehal Singh Vs Financial Commissioner (Revenue) Etc.
Punjab And Haryana At Chandigarh · (2009) 156 PLR 10 : (2009) 3 RCR(Civil) 166