High Courts24 Apr 2009Allowed
Harnam Singh Vs The Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 648
Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,279 of 4,622
High Courts24 Apr 2009
Harpreet Singh Vs M/s. lnternational Cars and Motors Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 103 : (2009) 2 RCR(Civil) 887 : (2009) 1 RCR(Rent) 605
Arbitration and Conciliation Act, 1996 — Section 11Delhi Rent Control Act, 1958 — Section 45
High Courts24 Apr 2009Dismissed
Dharam Paul Aggarwal and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 123 FLR 866 : (2010) 2 LLJ 696 : (2009) 156 PLR 231 : (2009) 4 RCR(Civil) 506 : (2010) 1 SLR 476
Employees State Insurance Act, 1948 — Section 1, 2, 61, 72, 97
High Courts23 Apr 2009
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 974 : (2009) 4 RCR(Criminal) 510
Punjab Excise Act, 1914 — Section 14, 16
High Courts23 Apr 2009
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0356
High Courts23 Apr 2009Allowed
Ruldu Singh and Another Vs Mohinder Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0329
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, 151
High Courts23 Apr 2009
Manjit Kaur and Another, Gurbaksh Singh, Mahender Singh and Shinder Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 7 SLR 226
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts23 Apr 2009Dismissed
Gurdial Kaur Vs Dilbag Singh
Punjab And Haryana At Chandigarh · (2010) 7 RCR(Civil) 2406
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts23 Apr 2009
Brij Mohan Sharma Vs Chd. Admn. and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0303
High Courts23 Apr 2009
Babu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 SLR 337
Criminal Procedure Code, 1973 (CrPC) — Section 207Probation of Offenders Act, 1958 — Section 4
High Courts23 Apr 2009Dismissed
Madan Pal @ Madan Lal Vs Parvesh Kumari
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0301
Hindu Marriage Act, 1955 — Section 13, 24
High Courts23 Apr 2009
Subhash Mangla Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0300
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts23 Apr 2009Dismissed
The Divisional Forest Officer (Territorial) Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 5 SLR 431
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Apr 2009
Sher Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0295
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Apr 2009Dismissed
Haryana State Electricity Board and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0294
High Courts23 Apr 2009
Balkar Singh Vs Gurdit Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0290
Specific Relief Act, 1963 — Section 20
High Courts23 Apr 2009
Baldev Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0285
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F
High Courts23 Apr 2009Dismissed
Jogi Ram and Others Vs Smt. Kishni and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 730
High Courts23 Apr 2009Dismissed
Gurcharan Dass Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 729
Constitution of India, 1950 — Article 226
High Courts23 Apr 2009
Kulwant Singh and Others Vs Gurbaksh Singh and Others Gurbaksh Singh and Others and Balwinder Singh and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 476 : (2009) 3 RCR(Civil) 258
Transfer of Property Act, 1882 — Section 60, 62