High Courts23 Apr 2009Dismissed
Shama Vs Roshan Lal and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 726
Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,281 of 4,622
High Courts23 Apr 2009
Ladha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 28
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts22 Apr 2009Dismissed
Ram Pal Thukural Vs Jagjit Singh and Another
Punjab And Haryana At Chandigarh · (2010) 158 PLR 507 : (2009) 4 RCR(Civil) 329 : (2009) 2 RCR(Rent) 312
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts22 Apr 2009
Sumer and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 155 PLR 508 : (2009) 3 RCR(Criminal) 453
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 411
High Courts22 Apr 2009
Ratna Commercial Enterprises P. Ltd. Vs Vasu Tech. Ltd.
Punjab And Haryana At Chandigarh · (2009) 149 CompCas 477 : (2009) 2 ILR (P&H) 858 : (2009) 155 PLR 460 : (2010) 8 RCR(Civil) 621
COMPANIES ACT, 1956 — Section 433, 434Contract Act, 1872 — Section 62, 63Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts22 Apr 2009Dismissed
Janak Singh Vs Sant Ram
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0227
High Courts22 Apr 2009Dismissed
Dhir and Dhir Asset Reconstruction and Securitization Company Ltd. Vs Air Liquide North India Private Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 152 CompCas 604 : (2009) 93 SCL 207
Companies Act, 1956 — Section 483Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts22 Apr 2009Allowed
Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 480
Penal Code, 1860 (IPC) — Section 376
High Courts22 Apr 2009Allowed
Jagdish Rai Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 814 : (2009) 5 SLR 372
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 140, 146, 146(1), 146(2), 146(3)
High Courts22 Apr 2009Dismissed
Nasib Chand and others Vs The State of Punjab Gurdev Singh Vs Nasib Chand and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 285
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Apr 2009
Nazar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 301
Penal Code, 1860 (IPC) — Section 380, 452
High Courts22 Apr 2009Dismissed
Yashpal Khanna and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 425
Prevention of Corruption Act, 1988 — Section 7
High Courts21 Apr 2009Dismissed
Vinod Kumar Vs Sat Paul Kapoor
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 633 : (2010) 1 RCR(Rent) 92
High Courts21 Apr 2009Dismissed
Lachhman Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0352
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts21 Apr 2009Allowed
Baghel Singh Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0350
High Courts21 Apr 2009Allowed
Karnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
High Courts21 Apr 2009Dismissed
Prem Chand Vs Shiv Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0347
Constitution of India, 1950 — Article 227, 23
High Courts21 Apr 2009Dismissed
Bhim Singh and Another Vs Dev Raj and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0346
High Courts21 Apr 2009Dismissed
Om Parkash Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2010) 8 RCR(Civil) 950
High Courts21 Apr 2009
Jyoti Oberoi Vs Ajit M. Sharan, IAS, Commissioner-cum-Secretary to Government, Finance Department
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0344