High Courts21 Apr 2009
Panchayat Samiti Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2009) 3 PLR 58 : (2009) 5 RCR(Civil) 937
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,283 of 4,622
High Courts21 Apr 2009
Des Raj and others Vs Financial Commissioner & Principal Secretary to Government of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 48 : (2009) 4 RCR(Civil) 116 : (2009) 4 RCR(Civil) 165 : (2009) 4 SCT 116
High Courts21 Apr 2009
Gurmeet Kaur Vs Malak Singh
Punjab And Haryana At Chandigarh · (2011) 1 Marr.LJ 776 : (2010) 5 RCR(Civil) 733
Hindu Marriage Act, 1955 — Section 9
High Courts21 Apr 2009
Mool Chand Yadav @ Ashok Vs Phool Singh
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 532 : (2010) 5 RCR(Civil) 8
Limitation Act, 1963 — Article 122Motor Vehicles Act, 1988 — Section 166
High Courts21 Apr 2009
Takdir Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0187
High Courts21 Apr 2009Dismissed
Pawan Kumar Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 154 PLR 720 : (2010) 1 SLR 365
High Courts21 Apr 2009Dismissed
Mrs. Santosh Gupta and Another Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 715
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Apr 2009
Abhey Singh and Others Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 774 : (2009) 155 PLR 490
Specific Relief Act, 1963 — Section 20, 21
High Courts21 Apr 2009Dismissed
Poonam Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 162 : (2009) 2 ILR (P&H) 898 : (2009) 156 PLR 464 : (2009) 3 RCR(Civil) 568
Constitution of India, 1950 — Article 226Transplantation of Human Organs and Tissues Act, 1994 — Section 17, 19, 2, 3, 9
High Courts21 Apr 2009Allowed
Swaranjit Singh Vs Collector Land Acquisition Colonization Department and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0139
Land Acquisition Act, 1894 — Section 18, 4
High Courts21 Apr 2009Dismissed
Jasbir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0138
Constitution of India, 1950 — Article 226
High Courts21 Apr 2009
Smt. Basanti Vs Karamveer
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0125
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 408, 420
High Courts21 Apr 2009
Yogesh Kumar Verma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts21 Apr 2009
Asra Trading and Finance Private Limited and Another Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0109
Civil Procedure Code Amendment Act, 1999 — Section 16Civil Procedure Code Amendment Act, 2002 — Section 16(2), 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Apr 2009
United India Insurance Company Limited Vs Manoj Verma and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0108
High Courts21 Apr 2009Dismissed
Northern India Motion Pictures Association Vs Harjit Singh etc.
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0107
High Courts21 Apr 2009Allowed
Darshan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 58
Arms Act, 1959 — Section 54Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2009
Gurjant Singh Vs Charan Dass Teria
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1149
Evidence Act, 1872 — Section 65
High Courts21 Apr 2009
Ranjit Singh Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0064
Registration Act, 1908 — Section 17, 49
High Courts21 Apr 2009
Bashir Mohammad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 29
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 31