High Courts21 Apr 2009Dismissed
State of Punjab Vs Sh. Paramprit Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0040
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,284 of 4,622
High Courts21 Apr 2009Dismissed
Amir Chand Vs G.R. Dhir
Punjab And Haryana At Chandigarh · (2010) 159 PLR 7 : (2010) 3 RCR(Civil) 641 : (2010) 2 RCR(Rent) 129
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts21 Apr 2009
Sukhpal Singh and Others Vs Sukhjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 8 RCR(Civil) 951
High Courts21 Apr 2009Allowed
Krishna Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34
High Courts21 Apr 2009
Baljinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0035
Punjab Excise Act, 1914 — Section 61(1)
High Courts21 Apr 2009
Kuldeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0034
Penal Code, 1860 (IPC) — Section 307, 324
High Courts21 Apr 2009
Jatinder Chopra alias Gonny and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts21 Apr 2009Allowed
Brij Mohan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0031
High Courts21 Apr 2009Dismissed
Commissioner of Customs (Preventive) Vs Deebee Marketing Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0026
Customs Act, 1962 — Section 130(1)
High Courts21 Apr 2009
Bhavnish Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts21 Apr 2009Dismissed
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts21 Apr 2009
Shamsher Singh @ Sher Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Apr 2009Allowed
Anil Rajput and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1126
Penal Code, 1860 (IPC) — Section 34, 406
High Courts20 Apr 2009
Gurwinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 508
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts20 Apr 2009Dismissed
Life Insurance Corporation of India Vs Smt. Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0342
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts20 Apr 2009Dismissed
Commissioner of Central Excise Vs Hari Concast (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0341
Central Excises and Salt Act, 1944 — Section 35G
High Courts20 Apr 2009
Arvind Singla Vs The Managing Committee, Vaish Technical Institute and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0339
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Apr 2009Dismissed
Phool Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0333
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts20 Apr 2009
Bhupinder Singh Chawla Vs Smt. Rajwinder Kaur
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0326
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Apr 2009Dismissed
Rashpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 8 SLR 693
Criminal Procedure Code, 1973 (CrPC) — Section 438