High Courts20 Apr 2009
Hazara Singh and Sadhu Singh and Another Vs The State of Punjab The State of Punjab Vs Sadhu Singh and Another and Hazara Singh
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0143
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,286 of 4,622
High Courts20 Apr 2009
Harjeet Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts20 Apr 2009Allowed
Sahib Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 4 SLR 298
High Courts20 Apr 2009Dismissed
Sube Singh EASI Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0140
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts20 Apr 2009Dismissed
Commissioner of Customs (Preventive) Amritsar Vs Pulso Copiers
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0136
Customs Act, 1962 — Section 111, 125
High Courts20 Apr 2009
Neetu and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 366
High Courts20 Apr 2009
Gina Devi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 438(2)Penal Code, 1860 (IPC) — Section 307, 323, 342, 406, 498A
High Courts20 Apr 2009
Dilbag Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0111
High Courts20 Apr 2009Allowed
Shiven Sareen Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 354, 452, 506
High Courts20 Apr 2009Dismissed
D.C. alias Deputy Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0093
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Apr 2009Allowed
Shailinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts20 Apr 2009
Harkaran Singh Nehal and Others Vs Sumeeta Sandhu and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0076
Constitution of India, 1950 — Article 227
High Courts20 Apr 2009Dismissed
Jaswant Singh Vs Smt. Magni Devi and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0075
High Courts20 Apr 2009Dismissed
HSIDC Estate Industrial Association and Another Vs OSAW Agro Industries Private Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0073
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1 , Order 39 Rule 2
High Courts20 Apr 2009Dismissed
HSIDC Estate Industrial Association and Another Vs OSAW Industrial Products Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0072
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1 , Order 39 Rule 2
High Courts20 Apr 2009Dismissed
Sukhdev Singh Vs Babu Singh and Others
Punjab And Haryana At Chandigarh · (2010) 8 RCR(Civil) 948
High Courts20 Apr 2009
Uttar Singh Vs Pal Singh
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1154
High Courts20 Apr 2009Dismissed
Amresh Jain Vs State
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109
High Courts20 Apr 2009
Tara Chand, Dalip Kumar and Others and Chandu Ram alias Chandi Ram Vs The Land Acquisition Collector and Others Radha Krishan and Others Vs The Collector, Abohar and Another
Punjab And Haryana At Chandigarh · (2009) 04 P&H CK 0029
Land Acquisition Act, 1894 — Section 4
High Courts20 Apr 2009
Daya Nand Swami Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 401
Penal Code, 1860 (IPC) — Section 162, 420